High Courts17 Sept 2013Disposed Off
Ranjit Majhi and Another Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 460
COURT ARCHIVE
Jharkhand High Court judgments, 2013
1,412 judgments · page 15 of 71
High Courts16 Sept 2013Dismissed
Brajesh Kumar Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 09 JH CK 0066
High Courts16 Sept 2013Allowed
Parvati Kumari Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 JLJR 28
High Courts16 Sept 2013Dismissed
Zila Parishad Dukandar Sangh and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 09 JH CK 0017
High Courts16 Sept 2013
Jagrani Kerketta Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 677
High Courts13 Sept 2013
Ramchandra Mahto and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 478 : (2014) 2 JLJR 13
High Courts13 Sept 2013
Megh Nath Jha Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 318
High Courts13 Sept 2013Dismissed
Suprian Soreng Vs Union of India and Others
Jharkhand High Court · (2013) 09 JH CK 0076
High Courts13 Sept 2013Disposed Off
Bimal Kumar Jha Vs The Union of India
Jharkhand High Court · (2013) 4 JLJR 315
High Courts13 Sept 2013Allowed
Bhanukar Dubey Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 489
Prevention of Corruption Act, 1988 — Section 13(1)(c)(d), 13(b)
High Courts13 Sept 2013Allowed
Rajendra Prasad Sah Vs The Bank of India and Others
Jharkhand High Court · (2014) 1 AJR 531 : (2013) 4 JLJR 416
High Courts13 Sept 2013Disposed Off
Ashok Verma Vs The State of Jharkhand
Jharkhand High Court · (2013) 09 JH CK 0050
High Courts12 Sept 2013
Teju Bedia and Others Vs The Union of India and Others
Jharkhand High Court · AIR 2014 Jhar 14
High Courts12 Sept 2013Disposed Off
Deomuni Devi Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 2 JLJR 57
High Courts12 Sept 2013Dismissed
Ramashray Kumar Pathak Vs Union of India and Others
Jharkhand High Court · (2013) 4 AJR 734 : (2013) 4 JLJR 269
High Courts12 Sept 2013Dismissed
State of Bihar Vs Chaman Kishore Prasad
Jharkhand High Court · (2013) 09 JH CK 0071
Land Acquisition Act, 1894 — Section 9
High Courts12 Sept 2013Disposed Off
Yasmatia Kuer Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 09 JH CK 0065
High Courts12 Sept 2013Dismissed
Md. Azhar Hussain Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 09 JH CK 0064
High Courts12 Sept 2013Dismissed
Mayank P. Trivedi, Smt. Nita Mayank Trivedi and Hitesh P. Trivedi Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 09 JH CK 0021
Criminal Procedure Code, 1973 (CrPC) — Section 178(c), 190, 192, 200, 202Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 452, 498(A)
High Courts12 Sept 2013Dismissed
Renu Devi Vs Central Coalfield Limited and Others
Jharkhand High Court · (2013) 09 JH CK 0016