High Courts30 Aug 2013Allowed
Smt. Pinki Devi Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 301
COURT ARCHIVE
Jharkhand High Court judgments, 2013
1,412 judgments · page 18 of 71
High Courts29 Aug 2013
Ram Swarath Paswan Vs State of Jharkhand
Jharkhand High Court · (2013) 08 JH CK 0074
High Courts29 Aug 2013
Ram Deep Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 246
High Courts29 Aug 2013Disposed Off
Kauleshwar Prajapati Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 321
High Courts27 Aug 2013Allowed
Ranjit Sahni and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 309
High Courts27 Aug 2013
State of Jharkhand and Another Vs Dewashish Goswami and Others
Jharkhand High Court · (2014) 1 AJR 33 : (2013) 4 JLJR 223
High Courts23 Aug 2013
Anil Kumar Pandey Vs The State of Jharkhand and Another
Jharkhand High Court · (2014) 1 AJR 823 : (2013) 4 JLJR 175
High Courts23 Aug 2013
Jawahar Thakur and Another Vs The State of Bihar (Now Jharkhand)
Jharkhand High Court · (2013) 3 JLJR 699
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145Penal Code, 1860 (IPC) — Section 323, 325, 34
High Courts23 Aug 2013Dismissed
S.A. Wahab Vs The Union of India and Others
Jharkhand High Court · (2014) 1 AJR 610 : (2013) 4 JLJR 286
High Courts22 Aug 2013
Lutheran Middle School Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 197 : (2013) 4 JLJR 75
High Courts21 Aug 2013
Sakhi Gopal Dutta Vs The State of Jharkhand and Partha Sarthi Dutta
Jharkhand High Court · (2013) 08 JH CK 0073
High Courts20 Aug 2013
Jaiprakash Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 306
High Courts20 Aug 2013
Bibi Harira Khatoon Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 61 : (2014) 1 JLJR 13
High Courts19 Aug 2013
Mahendra Prasad and Subhadra Gupta @ Devi Vs The State of Jharkhand and Pritibala
Jharkhand High Court · (2013) 4 AJR 89
High Courts19 Aug 2013
Anil Kumar Singh and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 230
High Courts19 Aug 2013
Artemas Marandi Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 60
High Courts19 Aug 2013Disposed Off
Jawahar Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 334
High Courts19 Aug 2013
Shashi Kant Kumar Barnwal Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 39
High Courts19 Aug 2013
Satya Narayan Prasad Vs Mineral Area Development Authority and Others
Jharkhand High Court · (2013) 4 AJR 1