High Courts11 Mar 2010Allowed
Jhirga Munda Vs The State of Bihar
Jharkhand High Court · (2011) 1 JLJR 350
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Jharkhand High Court judgments, 2010
1,267 judgments · page 47 of 64
High Courts10 Mar 2010Dismissed
Liyakat Miyan, Khalil Miyan, Alizan Bibi and Gopal Miyan Vs The State of Jharkhand
Jharkhand High Court · (2010) CriLJ 4008 : (2010) 2 DMC 866
Penal Code, 1860 (IPC) — Section 302, 304B, 34, 498A
High Courts10 Mar 2010
Abdul Rauf Vs Allauddin
Jharkhand High Court · (2010) 03 JH CK 0096
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)(C), 14
High Courts10 Mar 2010Dismissed
Kali Charan Mahto Vs The State of Jharkhand
Jharkhand High Court · (2010) 03 JH CK 0095
Penal Code, 1860 (IPC) — Section 376, 420
High Courts10 Mar 2010Dismissed
Ram Bahadur Singh Vs The State of Jharkhand
Jharkhand High Court · (2010) 03 JH CK 0094
Prevention of Corruption Act, 1988 — Section 13, 20, 7
High Courts10 Mar 2010
Bindu Mandal and Others Vs The State of Jharkhand
Jharkhand High Court · (2010) 03 JH CK 0093
Penal Code, 1860 (IPC) — Section 120B, 395, 397, 412
High Courts10 Mar 2010Dismissed
Sahajanand Engineering Works Private Limted Vs State of Jharkhand, Deputy Commissioner, Officer-in-charge, General Section and D.P.R.O.
Jharkhand High Court · (2010) 03 JH CK 0067
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 11, 12, 13, 20
High Courts10 Mar 2010Dismissed
Professional Assistant for Development Action (PRADAN) Vs The Jharkhand State Information Commission and Others
Jharkhand High Court · AIR 2010 Jhar 147
Right to Information Act, 2005 — Section 2
High Courts10 Mar 2010Dismissed
Umesh Prasad and Amit Kumar Vs Union of India (UOI) and Others
Jharkhand High Court · (2010) 03 JH CK 0046
Bihar Reorganisation Act, 2000 — Section 75, 76
High Courts10 Mar 2010Dismissed
Kishnadeo Prasad, Shaila Devi and Manoj Sinha Vs The State of Jharkhand
Jharkhand High Court · (2010) 03 JH CK 0033
Arms Act, 1959 — Section 25, 26, 27Penal Code, 1860 (IPC) — Section 212, 302, 306, 307, 34
High Courts10 Mar 2010Allowed
Rajaram Chauhan and Rabindra Chauhan Vs The State of Jharkhand
Jharkhand High Court · (2011) 1 DMC 360
Penal Code, 1860 (IPC) — Section 201, 304B, 34
High Courts10 Mar 2010
Allauddin Ahmad Vs The State of Jharkhand
Jharkhand High Court · (2010) 03 JH CK 0025
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 17, 18, 20, 21, 22
High Courts10 Mar 2010Allowed
Arjun Prasad Vishwakarma Vs The State of Jharkhand
Jharkhand High Court · (2010) 2 DMC 255
Penal Code, 1860 (IPC) — Section 302, 304B, 498A
High Courts10 Mar 2010
Bacha Lal Bhagat Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 03 JH CK 0016
High Courts10 Mar 2010
Arjun Yadav Vs The State of Jharkhand
Jharkhand High Court · (2010) 03 JH CK 0002
Penal Code, 1860 (IPC) — Section 376
High Courts09 Mar 2010Dismissed
Shailendra Kumar Jha Vs The Regional Director, D.A.V. Public School and The Principal, Parmar Vidyawati Surjeet Singh D.A.V. Public School
Jharkhand High Court · (2010) 03 JH CK 0086
Penal Code, 1860 (IPC) — Section 379, 408, 468, 477A
High Courts09 Mar 2010Dismissed
Employers in relation to the management of 2/21 Pits, Murlidih Colliery, BCCL Vs Their Workmen being represented by the Zonal Secretary
Jharkhand High Court · (2010) 58 BLJR 497
Constitution of India, 1950 — Article 227
High Courts09 Mar 2010Dismissed
Hemlal Murmu Vs The State of Jharkhand
Jharkhand High Court · (2010) 03 JH CK 0037
Penal Code, 1860 (IPC) — Section 376
High Courts08 Mar 2010
Pashupati Nath Pandey Vs The Union of India (UOI) and Others
Jharkhand High Court · (2010) 03 JH CK 0089
High Courts08 Mar 2010Dismissed
Birendra Singh Baraik Vs The State of Bihar (now Jharkhand)
Jharkhand High Court · (2010) 03 JH CK 0057
Penal Code, 1860 (IPC) — Section 307, 324, 326