High Courts15 Mar 2010Dismissed
Abdul Hakim and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 03 JH CK 0071
COURT ARCHIVE
Jharkhand High Court judgments, 2010
1,267 judgments · page 46 of 64
High Courts15 Mar 2010Dismissed
Sheopujan Mahra Vs The State of Jharkhand
Jharkhand High Court · (2010) CriLJ 4218 : (2011) 2 Crimes 383
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts15 Mar 2010Dismissed
Ramashankar Prasad Verma Vs The State of Jharkhand and Sri Madan Mohan Mishra
Jharkhand High Court · (2010) CriLJ 4001
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 202, 203Penal Code, 1860 (IPC) — Section 167, 418, 463, 464, 467
High Courts15 Mar 2010Dismissed
Jai Narayan Rai Vs State of Jharkhand and Others
Jharkhand High Court · (2010) 03 JH CK 0022
Criminal Procedure Code, 1973 (CrPC) — Section 408, 409, 465Penal Code, 1860 (IPC) — Section 120B, 376, 493
High Courts15 Mar 2010Dismissed
Sohrai Toppo Vs The State of Bihar (Now Jharkhand)
Jharkhand High Court · (2010) 03 JH CK 0020
Penal Code, 1860 (IPC) — Section 302, 304
High Courts15 Mar 2010Dismissed
Birendra Kujur, Devnath Ekka and Bandhan Minz Vs The State of Jharkhand
Jharkhand High Court · (2010) 4 JLJR 178
Penal Code, 1860 (IPC) — Section 34, 376
High Courts12 Mar 2010
Gita Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 1 JCR 523
High Courts12 Mar 2010Allowed
Prahlad Pandit Vs Kaleshwar Pandit and Others
Jharkhand High Court · (2010) 03 JH CK 0102
Constitution of India, 1950 — Article 227
High Courts12 Mar 2010
Jasim Khan and Others Vs The State of Jharkhand
Jharkhand High Court · (2010) 03 JH CK 0082
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts12 Mar 2010Allowed
Ram Kishun Gope Vs State of Jharkhand and Others
Jharkhand High Court · (2010) 03 JH CK 0081
Bihar Control of Crimes Act, 1981 — Section 12(2), 12(3)
High Courts12 Mar 2010
Palamau Pramandal Khan Mazdoor Sangh Vs The Steel Authority of India Ltd. and Others
Jharkhand High Court · (2010) 03 JH CK 0060
High Courts12 Mar 2010
Azad Ansari and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2010) 03 JH CK 0048
High Courts12 Mar 2010
Dr. Sachida Nand Verma Vs State of Jharkhand
Jharkhand High Court · (2010) 03 JH CK 0032
Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts12 Mar 2010Allowed
Dinesh Kumar Verma Vs The State of Bihar now Jharkhand
Jharkhand High Court · (2010) 4 JLJR 398
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts11 Mar 2010
Ram Ayodhya Singh Vs Managing Director-cum-Chairman, Steel Authority of India Ltd., Managing Director, Bokaro Steel City and General Manager (Town Services), Personnel Department, Bokaro Steel Plant
Jharkhand High Court · (2010) 03 JH CK 0068
High Courts11 Mar 2010Allowed
Baghambar Mahto and Others Vs The State of Jharkhand
Jharkhand High Court · (2010) CriLJ 4312
Penal Code, 1860 (IPC) — Section 147, 148, 149, 188, 307
High Courts11 Mar 2010Allowed
Chhotan Mahto and Others Vs The State of Jharkhand
Jharkhand High Court · (2011) 1 DMC 304
Penal Code, 1860 (IPC) — Section 201, 302, 304B, 34, 498A
High Courts11 Mar 2010
Devendra Kumar Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 03 JH CK 0018
Penal Code, 1860 (IPC) — Section 302
High Courts11 Mar 2010Dismissed
Rebalal Churasama Vs Shankarlal Narsaria and Gobindlal Narsaria
Jharkhand High Court · (2010) 03 JH CK 0017
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 15
High Courts11 Mar 2010
Sagu Mahato, Fagu Mahato, Fichi Mahato and Mohan Mahato Vs The State of Jharkhand
Jharkhand High Court · (2010) 03 JH CK 0012
Penal Code, 1860 (IPC) — Section 307, 323, 324, 326, 34