COURT ARCHIVE

Jharkhand High Court judgments, 2010

1,267 judgments · page 45 of 64

High Courts19 Mar 2010

United India Insurance Co. Ltd. Vs The State of Jharkhand and Shri Raj Kumar Kundu

Jharkhand High Court · (2010) 03 JH CK 0003

Criminal Procedure Code, 1973 (CrPC) — Section 197, 245, 305Penal Code, 1860 (IPC) — Section 120B, 406, 417, 420

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High Courts17 Mar 2010

Bhubaneshwar Mallick Vs Employer in relation to the Management of Central Coal Fields Limited and The Presiding Officer, Central Government Industrial Tribunal (No. 2)

Jharkhand High Court · (2010) 03 JH CK 0059

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High Courts17 Mar 2010

Rishi Kumar Ekka Vs New India Assurance Co. Ltd. and Others

Jharkhand High Court · (2011) 1 LLJ 653

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High Courts17 Mar 2010

Ram Chandra Kunwar Vs State of Jharkhand and Others

Jharkhand High Court · (2010) 125 FLR 705

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High Courts17 Mar 2010Dismissed

Bharat Refractories Ltd. Vs Basiruddin Ansari and Others

Jharkhand High Court · (2010) 03 JH CK 0004

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High Courts16 Mar 2010Dismissed

Nabal Kishore Dubey & Ors Vs Pankaj Kumar Mandal & Anr

Jharkhand High Court · (2010) 4 JLJR(Jhar) 381

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High Courts16 Mar 2010Dismissed

Oriental Insurance Company Ltd. Vs Smt. Parvati Pramanik and Banmali Pramanik and Subodh Prasad

Jharkhand High Court · (2011) ACJ 1585 : AIR 2010 Jhar 81 : (2010) 3 CivCC 533

General Clauses Act, 1897 — Section 6AMotor Vehicles Act, 1988 — Section 166

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High Courts16 Mar 2010Allowed

Azad Ansari Vs The State of Jharkhand

Jharkhand High Court · (2010) 03 JH CK 0088

Penal Code, 1860 (IPC) — Section 307, 326, 341, 393, 394

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High Courts16 Mar 2010Allowed

Sanjeev Kumar Deo Vs State of Jharkhand and Others

Jharkhand High Court · (2010) 4 JLJR 121

Bihar Municipal Act, 2007 — Section 196

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High Courts16 Mar 2010

Tata Engineering and Locomotive Co. Ltd. Vs Smt. Bina Devi and Others

Jharkhand High Court · (2010) 03 JH CK 0078

Employees Compensation Act, 1923 — Section 30, 9Motor Vehicles Act, 1988 — Section 30

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High Courts16 Mar 2010

Smt. Prabha Devi Vs Smt. Sudha Agrawal and Others

Jharkhand High Court · (2010) 03 JH CK 0051

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts16 Mar 2010Allowed

Sachida Nand Lal @ Sachida Nand Shah Vs State of Bihar (Now Jharkhand)

Jharkhand High Court · (2010) 03 JH CK 0045

Land Acquisition Act, 1894 — Section 18

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High Courts16 Mar 2010Allowed

Amit Kumar Vs Oriental Insurance Company Ltd. and Others

Jharkhand High Court · (2010) 03 JH CK 0035

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High Courts16 Mar 2010

Shree Shree Lakhsmi Narain Trust and Others Vs The State of Jharkhand and Others

Jharkhand High Court · (2010) 03 JH CK 0034

Bihar Private Medical Colleges (Taking Over) Act, 1977 — Section 3, 3(3)

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High Courts16 Mar 2010Allowed

Arun Seraphim Vs Nagendra Singh and National Insurance Company Limited

Jharkhand High Court · (2011) ACJ 454

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High Courts16 Mar 2010

Md. Aslam Ansari, Brajlal Mahto and Deo Narayan Saw and Others Vs The Vice-Chancellor, Birsa Agriculture University and Others

Jharkhand High Court · (2010) 03 JH CK 0005

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High Courts15 Mar 2010Allowed

Pradeep Kumar Ojha Vs The State of Jharkhand

Jharkhand High Court · (2010) 03 JH CK 0090

Criminal Procedure Code, 1973 (CrPC) — Section 156, 227Penal Code, 1860 (IPC) — Section 306, 34, 467, 468, 498A

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High Courts15 Mar 2010Allowed

Ajay Kumar Singh and Others Vs State of Jharkhand and Others

Jharkhand High Court · (2010) 03 JH CK 0087

Civil Procedure Code, 1908 (CPC) — Section 2

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High Courts15 Mar 2010Dismissed

Chitranjan Prasad Srivastava Vs Sham Nath Dhar

Jharkhand High Court · (2010) 03 JH CK 0080

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High Courts15 Mar 2010Allowed

National Insurance Co. Ltd. Vs Arti Banerjee and Others

Jharkhand High Court · (2010) 03 JH CK 0072

Arbitration and Conciliation Act, 1996 — Section 34Constitution of India, 1950 — Article 39ALegal Services Authorities Act, 1987 — Section 22

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