COURT ARCHIVE

Jharkhand High Court judgments, 2010

1,267 judgments · page 49 of 64

High Courts23 Feb 2010Allowed

Sunil Sahu Vs The State of Jharkhand

Jharkhand High Court · (2010) 02 JH CK 0071

Evidence Act, 1872 — Section 35, 61Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 32, 49, 53, 7AJuvenile Justice Act, 1986 — Section 49