High Courts22 Feb 2010Dismissed
Hari Mahto Vs The State of Jharkhand
Jharkhand High Court · (2010) 02 JH CK 0121
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 7APenal Code, 1860 (IPC) — Section 201, 304B, 34
COURT ARCHIVE
Jharkhand High Court judgments, 2010
1,267 judgments · page 50 of 64
High Courts22 Feb 2010Allowed
Md. Farooq @ Raju and Bibi Hazra Vs The State of Bihar
Jharkhand High Court · (2010) 02 JH CK 0108
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 302, 498A
High Courts22 Feb 2010
Balmati Devi and Sohrai Munda Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 02 JH CK 0090
High Courts22 Feb 2010
Sohgi Kumari Vs State of Jharkhand and Mantu Yadav
Jharkhand High Court · (2010) 02 JH CK 0046
Criminal Procedure Code, 1973 (CrPC) — Section 156Penal Code, 1860 (IPC) — Section 376, 504, 506
High Courts22 Feb 2010
Most. Ratni Devi and Pradeep Rai Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 02 JH CK 0033
High Courts19 Feb 2010
Ajit Kumar Jha Vs Md. Raju and Another
Jharkhand High Court · (2010) ACJ 1520 : (2011) 2 TAC 446
Motor Vehicles Act, 1988 — Section 2(21), 2(47), 3
High Courts19 Feb 2010
Panna Lal Prasad and Others Vs The State of Jharkhand, Secretary, Forest and Environment, Secretary (Finance), State of Jharkhand and Conservator of Forest, State Trading Division
Jharkhand High Court · (2010) 02 JH CK 0129
Constitution of India, 1950 — Article 14
High Courts19 Feb 2010
Sudha Jha Vs The State of Jharkhand and Lal Kishore Jha
Jharkhand High Court · (2010) 02 JH CK 0124
Criminal Procedure Code, 1973 (CrPC) — Section 156, 311, 313Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 341, 494, 495, 498A
High Courts19 Feb 2010
Subhendu Roy Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 02 JH CK 0096
Land Acquisition Act, 1894 — Section 11A, 4
High Courts19 Feb 2010
Rama Shankar Dubey and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 02 JH CK 0059
High Courts19 Feb 2010
Shre Karmali Vs Central Coal Fields Ltd. and Others
Jharkhand High Court · (2010) 125 FLR 1043
Payment of Gratuity Act, 1972 — Section 7
High Courts19 Feb 2010Dismissed
Bijay Kant Jha and Mahendra Pandey Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 02 JH CK 0010
High Courts19 Feb 2010Allowed
Yubraj Tiwary Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 02 JH CK 0003
Bihar Land Reforms Act, 1950 — Section 4, 4(h), 5, 6
High Courts18 Feb 2010Dismissed
Gobind Sao and Others Vs The State of Jharkhand
Jharkhand High Court · (2010) 02 JH CK 0118
Penal Code, 1860 (IPC) — Section 147, 307, 323, 325, 448Probation of Offenders Act, 1958 — Section 3, 4
High Courts18 Feb 2010Allowed
Naina Mochi @ Naina Das @ Naveen Rabidas @ Nayan Rabidas Vs The State of Jharkhand
Jharkhand High Court · (2010) 02 JH CK 0114
Penal Code, 1860 (IPC) — Section 323, 341, 342, 354, 376
High Courts18 Feb 2010Allowed
Subhash Rawani and Kanhai Rawani Vs The State of Jharkhand
Jharkhand High Court · (2010) CriLJ 4207 : (2011) 1 DMC 271
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 302, 304B, 498A
High Courts18 Feb 2010Dismissed
Ram Kishore Tiwari and Others Vs Chairman-cum-Managing Director, Hindustan Steelworks Construction Ltd. and The Managing Director, SAIL
Jharkhand High Court · (2010) 02 JH CK 0094
Constitution of India, 1950 — Article 32
High Courts18 Feb 2010Allowed
Smt. Sunita Devi Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 4 JLJR 352
High Courts18 Feb 2010
Prabhu Thakur Vs The State of Jharkhand
Jharkhand High Court · (2010) 02 JH CK 0064
Penal Code, 1860 (IPC) — Section 395
High Courts18 Feb 2010
Amna Khatoon Vs Gafur Ansari
Jharkhand High Court · (2010) 02 JH CK 0015
Civil Procedure Code, 1908 (CPC) — Section 125