High Courts15 Feb 2010Dismissed
Krishna Kumar Munda Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 126 FLR 85
COURT ARCHIVE
Jharkhand High Court judgments, 2010
1,267 judgments · page 52 of 64
High Courts15 Feb 2010Allowed
Rabindra Agarwal Vs State of Jharkhand and Another
Jharkhand High Court · (2010) 02 JH CK 0036
Criminal Procedure Code, 1973 (CrPC) — Section 4Factories Act, 1948 — Section 92Penal Code, 1860 (IPC) — Section 287, 304A, 337, 338
High Courts15 Feb 2010Dismissed
Md. Hafiz Razak Vs State of Jharkhand and Others
Jharkhand High Court · (2010) 02 JH CK 0012
High Courts11 Feb 2010
Shriman Narayan Singh Vs The State of Jharkhand, The Director General of Police, The Deputy Inspector General of Police and The Superintendent of Police
Jharkhand High Court · (2010) 58 BLJR 306
High Courts11 Feb 2010Dismissed
Gora Sah, Nitai Sah and Nimay Sah Vs The State of Jharkhand
Jharkhand High Court · (2010) 02 JH CK 0061
Penal Code, 1860 (IPC) — Section 109, 304B, 34, 498A
High Courts11 Feb 2010Dismissed
Jiwan Kumar Patralekh Vs The State of Jharkhand, Registrar Cooperative Societies, Sub-Divisional Officer and Ravindra Kumar Sharma
Jharkhand High Court · (2010) 02 JH CK 0055
High Courts11 Feb 2010
Bipendra Prasad Lal Vs Bharat Coking Coal Limited and Others
Jharkhand High Court · (2010) 02 JH CK 0053
High Courts11 Feb 2010
Anup Kumar Singh and Others Vs The State of Jharkhand
Jharkhand High Court · (2010) 02 JH CK 0051
Penal Code, 1860 (IPC) — Section 129, 147, 148, 149, 307
High Courts11 Feb 2010Allowed
G. Thangaraj Vs Union of India (UOI) and Chairman-cum-Managing Director, Hindustan Copper Ltd.
Jharkhand High Court · (2010) 02 JH CK 0049
High Courts11 Feb 2010
The State of Jharkhand and Others Vs Dr. Subhash Kumar and Another
Jharkhand High Court · (2010) 02 JH CK 0024
High Courts11 Feb 2010
Hi-Tec Glass Industries, Ajanta Bottlers and Blenders (P) Ltd. and Maithan Coal Company (P) Ltd. Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · AIR 2010 Jhar 127 : (2011) 1 JLJR 110
Electricity (Supply) Act, 1948 — Section 78AElectricity Act, 2003 — Section 65
High Courts11 Feb 2010
Md. Salim @ Sallu, Md. Rashid Khan, Shairuh Nisha and Md. Alam Vs The State of Jharkhand
Jharkhand High Court · (2010) 02 JH CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 156Penal Code, 1860 (IPC) — Section 201, 304B, 498A
High Courts10 Feb 2010Dismissed
Anup Kedia Vs State of Jharkhand and Another
Jharkhand High Court · (2010) 02 JH CK 0133
Air (Prevention and Control of Pollution) Act, 1981 — Section 37, 38, 39, 40Criminal Procedure Code, 1973 (CrPC) — Section 482Mines and Minerals (Development and Regulation) Act, 1957 — Section 21, 4
High Courts10 Feb 2010Dismissed
Murli Yadav Vs The State of Bihar (now Jharkhand)
Jharkhand High Court · (2010) 4 JLJR 376
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts10 Feb 2010
Sri Sushil Kumar Mishra and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2010) 02 JH CK 0104
High Courts10 Feb 2010
Md. Illias Vs Naiyar Ekbal and Others
Jharkhand High Court · (2010) 02 JH CK 0029
Constitution of India, 1950 — Article 227Land Acquisition Act, 1894 — Section 18, 30, 53
High Courts10 Feb 2010Dismissed
Renuka Bala Devi Vs Bharat Coking Coal Limited and Others
Jharkhand High Court · (2010) 02 JH CK 0004
High Courts09 Feb 2010Dismissed
Gaurav Singhal Vs State of Jharkhand and Another
Jharkhand High Court · AIR 2011 Jhar 263 : (2010) CriLJ 2967 : (2011) 1 RCR(Criminal) 530
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts09 Feb 2010Allowed
Baishakhin Gorain @ Beshakhin Gore Vs Devashish Banerjee
Jharkhand High Court · (2010) 02 JH CK 0134
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts09 Feb 2010
Arun Kumar Singh Vs The State of Jharkhand, Deputy Commissioner and Anchal Adhikari
Jharkhand High Court · (2010) 02 JH CK 0123
Chotanagpur Tenancy Act, 1908 — Section 71A