High Courts23 Apr 2010Dismissed
Rameshwar Chaube Vs The State of Jharkhand
Jharkhand High Court · (2010) 04 JH CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 354, 376, 511
COURT ARCHIVE
Jharkhand High Court judgments, 2010
1,267 judgments · page 36 of 64
High Courts23 Apr 2010
The Divisional Manager, New India Assurance Co. Ltd. Vs Urmila Devi and Others
Jharkhand High Court · AIR 2010 Jhar 133
Legal Services Authorities Act, 1987 — Section 7Motor Vehicles Act, 1988 — Section 140, 22C
High Courts23 Apr 2010Allowed
Sanjay Kumar Singh and Ajay Kumar Singh Vs State of Jharkhand
Jharkhand High Court · (2010) 04 JH CK 0007
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 299, 307, 82, 83
High Courts23 Apr 2010
Sajda Khatoon Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 4 JLJR 650 : (2011) ACJ 2180
High Courts23 Apr 2010Dismissed
Dr. (Mrs.) Sumedha Tripathy Vs The State of Bihar and Others
Jharkhand High Court · (2010) 04 JH CK 0004
High Courts22 Apr 2010
Bramhdeo Yadav Vs Union Of India and others
Jharkhand High Court · (2010) 4 JLJR 49
High Courts22 Apr 2010
Gour Chandra Saha Vs The Jharkhand State Electricity Board, The Assistant Electrical Engineer, JSEB, The Electrical Executive Engineer, JSEB, Urban Division No. I and Maya Banerjee
Jharkhand High Court · AIR 2010 Jhar 152
Legal Services Authorities Act, 1987 — Section 22(C)
High Courts22 Apr 2010Allowed
Prem Nandan Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 04 JH CK 0115
High Courts22 Apr 2010Dismissed
Arjun Prasad Singh Vs Dhananjay Kumar Singh and Others
Jharkhand High Court · (2010) 04 JH CK 0085
High Courts22 Apr 2010Allowed
Maklu @ Rani @ Dhundi Hansda Vs The State of Jharkhand
Jharkhand High Court · (2010) 04 JH CK 0069
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 436
High Courts21 Apr 2010
Anant Kumar Mishra Vs Union of India (UOI)
Jharkhand High Court · (2010) 04 JH CK 0146
Central Reserve Police Force Act, 1949 — Section 10
High Courts21 Apr 2010Allowed
Dhanusdhari Ram @ Dhanusdhari Mahto and Banshidhar Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 04 JH CK 0141
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 227
High Courts21 Apr 2010Allowed
Surendra Nand Jha @ Surendra Nath Jha Vs The State of Jharkhand, The Presiding Officer, State Transport Appellate Tribunal and The Chairman, State Transport Authority
Jharkhand High Court · (2010) 04 JH CK 0099
Limitation Act, 1963 — Section 10, 11, 12, 13, 14Motor Vehicles Act, 1988 — Section 80, 89Penal Code, 1860 (IPC) — Section 302
High Courts21 Apr 2010Dismissed
Dhobla Sardar Vs The State of Jharkhand
Jharkhand High Court · (2010) CriLJ 4211
Penal Code, 1860 (IPC) — Section 307, 326
High Courts21 Apr 2010Dismissed
Mithu Pasi and Bhithan Pasi Vs The State of Jharkhand
Jharkhand High Court · (2010) 04 JH CK 0068
Criminal Procedure Code, 1973 (CrPC) — Section 157, 313Penal Code, 1860 (IPC) — Section 307, 324, 326, 34, 341
High Courts21 Apr 2010
Bharat Coking Coal Ltd. Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 04 JH CK 0065
Jharkhand Value Added Tax Act, 2005 — Section 46
High Courts21 Apr 2010Dismissed
Shivam Finance and Leasing Company Vs The State of Jharkhand and Another
Jharkhand High Court · (2011) 2 BC 84 : (2011) CriLJ 1079
Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139
High Courts21 Apr 2010Allowed
Jitendra Bahadur Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 4 JLJR 560
High Courts20 Apr 2010Allowed
Sawna Gope Vs The State of Jharkhand
Jharkhand High Court · (2010) 04 JH CK 0149
Penal Code, 1860 (IPC) — Section 376
High Courts20 Apr 2010
Rana Tirkey Vs DAV College Trust and Management Society, The Regional Director, DAV Public School and DAV Public School
Jharkhand High Court · (2010) 04 JH CK 0145
Jharkhand Education Tribunal Act, 2005 — Section 15