High Courts20 Apr 2010Allowed
Sri Ram Ratan Ram Vs Union of India (UOI)
Jharkhand High Court · (2010) 04 JH CK 0131
Industrial Disputes Act, 1947 — Section 10, 12
COURT ARCHIVE
Jharkhand High Court judgments, 2010
1,267 judgments · page 37 of 64
High Courts20 Apr 2010Dismissed
The State of Jharkhand, The Commissioner-cum-Secretary, Water Resources Department and The Under Secretary to the Government, Water Resources Department Vs Nand Kishore Sinha, The State of Bihar and Principal Secretary, Water Resources Department
Jharkhand High Court · (2010) 04 JH CK 0121
High Courts20 Apr 2010Dismissed
Most. Rajani Hembrom Vs Mery Murmu
Jharkhand High Court · (2010) 04 JH CK 0120
Christian Marriage Act, 1872 — Section 4Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts20 Apr 2010Dismissed
Brindaban Munda @ Sarjava Vs The State of Jharkhand
Jharkhand High Court · (2010) 04 JH CK 0088
Penal Code, 1860 (IPC) — Section 302, 304
High Courts20 Apr 2010
Jagnnath Ram and Saryoo Prasad Singh Vs The State of Jharkhand, Commissioner-cum-Secretary, Human Resources Department, The Director, Primary Education, Human Resources Department and The District Superintendent of Education
Jharkhand High Court · (2010) 04 JH CK 0077
High Courts20 Apr 2010Dismissed
Pendyala Madhav Vs Chandrika Tripathy
Jharkhand High Court · (2010) 04 JH CK 0076
Hindu Marriage Act, 1955 — Section 24
High Courts20 Apr 2010
Gour Chandra Gope Vs Central Coalfields Limited and Others
Jharkhand High Court · (2010) 04 JH CK 0075
High Courts20 Apr 2010Allowed
Suryadeo Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 04 JH CK 0066
Bihar Financial Rules — Rule 58, 74Jharkhand Service Code, 2001 — Rule 58
High Courts20 Apr 2010
Jharkhand State Housing Board Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 04 JH CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts20 Apr 2010Allowed
Ashok Kumar Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 04 JH CK 0038
High Courts20 Apr 2010
Chandawa Devi @ Chandawa Mahar and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2010) 04 JH CK 0030
High Courts20 Apr 2010
Ajit Kumar Vs The State of Jharkhand, Director General and Inspector General of Police, Deputy Inspector General of Police (Personnel) and Superintendent of Police
Jharkhand High Court · (2010) 04 JH CK 0029
High Courts19 Apr 2010Disposed of
Shanti Devi Vs State Of Jharkhand And Ors
Jharkhand High Court · AIR 2010 4 Jhar R 602 : (2010) 4 JLJR(Jhar) 596
High Courts19 Apr 2010Dismissed
Ajay Yadav Vs Rajendra Sao
Jharkhand High Court · (2010) 04 JH CK 0152
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14(8)
High Courts19 Apr 2010Dismissed
Kishori Niak and Others Vs Haradhan Niak @ Hari Narayan Niak and Others
Jharkhand High Court · (2010) 04 JH CK 0147
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts19 Apr 2010Allowed
Elbish Guriya Vs The State of Jharkhand
Jharkhand High Court · (2010) CriLJ 4014
Penal Code, 1860 (IPC) — Section 376, 448
High Courts19 Apr 2010
Dinesh Prasad Vs State of Jharkhand
Jharkhand High Court · AIR 2010 Jhar 154 : (2011) 1 ARBLR 62
Arbitration and Conciliation Act, 1996 — Section 11, 2, 34, 37, 42Civil Procedure Code, 1908 (CPC) — Section 2Constitution of India, 1950 — Article 226, 227
High Courts19 Apr 2010Allowed
Shanti Devi Vs The State of Jharkhand, The Deputy Commissioner, The District Programme Officer and The Child Development Project Officer
Jharkhand High Court · (2010) 04 JH CK 0135
High Courts19 Apr 2010Allowed
Md. Yusuf and Others Vs Kirpa Shankar Jaiswal and Others
Jharkhand High Court · (2010) 04 JH CK 0134
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 151
High Courts19 Apr 2010Allowed
Narbheram Leasing Company Pvt. Limited Vs State of Jharkhand and Others
Jharkhand High Court · (2010) 04 JH CK 0128