High Courts28 Apr 2010Dismissed
Bhade Munda and Suresh Munda Vs The State of Jharkhand
Jharkhand High Court · (2010) 04 JH CK 0051
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 395
COURT ARCHIVE
Jharkhand High Court judgments, 2010
1,267 judgments · page 35 of 64
High Courts27 Apr 2010Dismissed
Rajesh Bhuia @ Bhangia, Ram Sworup Bhuia and Basanti Devi Vs The State of Jharkhand
Jharkhand High Court · (2011) 1 DMC 227
Penal Code, 1860 (IPC) — Section 304B
High Courts27 Apr 2010Dismissed
Anil Kumar Tirkey Vs Nilam Kumari Kachhap
Jharkhand High Court · AIR 2011 Jhar 120 : (2011) 6 RCR(Civil) 2247
Divorce Act, 1869 — Section 22, 23, 41
High Courts27 Apr 2010Allowed
Shiv Shankar Dey Vs Damodar Ram
Jharkhand High Court · (2010) 4 JLJR 317 : AIR 2010 Jhar 148
Constitution of India, 1950 — Article 227
High Courts27 Apr 2010
Durga Oraon and Aman Munda Vs State of Jharkhand and Others
Jharkhand High Court · (2010) 04 JH CK 0020
High Courts26 Apr 2010Dismissed
Ganesh Prasad Vs The State of Jharkhand, Deputy Inspector General, Jharkhand Armed Police and Director General of Police
Jharkhand High Court · (2010) 04 JH CK 0160
Penal Code, 1860 (IPC) — Section 354, 376, 511
High Courts26 Apr 2010Allowed
Shambhu Saran Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 04 JH CK 0156
Police Manual Rules — Rule 826, 828(C)
High Courts26 Apr 2010
Manzar Hussain Vs The State of Jharkhand
Jharkhand High Court · (2010) 04 JH CK 0132
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 120B, 302, 34
High Courts26 Apr 2010Dismissed
Manoj Kumar @ Manoj Kumar Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2010) 4 JLJR 209
Penal Code, 1860 (IPC) — Section 109, 120B, 21, 406, 409Prevention of Corruption Act, 1988 — Section 10, 13, 2, 7
High Courts26 Apr 2010Dismissed
Birendra Yadav Vs State of Jharkhand
Jharkhand High Court · (2010) 58 BLJR 725 : (2011) 6 RCR(Criminal) 1089
Criminal Procedure Code, 1973 (CrPC) — Section 167, 57Penal Code, 1860 (IPC) — Section 395
High Courts26 Apr 2010Allowed
Ram Jatan Murmu Vs Marshila Marandi and Another
Jharkhand High Court · (2010) 4 JLJR 365
Succession Act, 1925 — Section 372, 7, 8
High Courts26 Apr 2010Allowed
Shankar Wire Products Industries Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 04 JH CK 0067
High Courts26 Apr 2010Dismissed
Bihar Air Products Limited Vs Andhra Oxygen Pvt. Ltd. and Asiatic Oxygen Ltd.
Jharkhand High Court · (2010) 04 JH CK 0047
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts26 Apr 2010Allowed
Shantanu Mazumdar Vs Vice-Chairman, Central Administrative Tribunal and Others
Jharkhand High Court · (2010) 04 JH CK 0046
High Courts26 Apr 2010
Taleshwar Narayan Vs Bihar State Food and Civil Supplies Corporation Ltd.
Jharkhand High Court · (2010) 04 JH CK 0031
High Courts26 Apr 2010Allowed
Gurucharan Kumhar Vs The State of Jharkhand
Jharkhand High Court · (2010) 04 JH CK 0021
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 366, 366A, 376
High Courts26 Apr 2010Allowed
Sanwariya Sarkar Jha Vs State of Jharkhand and Others
Jharkhand High Court · (2010) 04 JH CK 0019
High Courts23 Apr 2010Allowed
Bokaro Steel Plant Vs The Workmen represented by Bokaro Progressive Front and The State of Jharkhand
Jharkhand High Court · (2010) 04 JH CK 0159
High Courts23 Apr 2010Dismissed
Kumud Kumar Vs Paro Devi and Others
Jharkhand High Court · (2011) ACJ 439 : (2011) 7 RCR(Civil) 2434 : (2011) 2 TAC 124
High Courts23 Apr 2010Allowed
Md. Nasir Ahmad Vs Md. Zahir
Jharkhand High Court · (2010) 04 JH CK 0151
Civil Procedure Code, 1908 (CPC) — Section 151