COURT ARCHIVE

Jharkhand High Court judgments, 2010

1,267 judgments · page 34 of 64

High Courts04 May 2010Allowed

Sheetal Prasad Sinha, Shyam Sunder Lal @ Shyam Sunder Prasad and Binod Prasad Vs The State of Bihar

Jharkhand High Court · (2011) 6 RCR(Criminal) 1086

Criminal Procedure Code, 1973 (CrPC) — Section 313, 315Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323

Read judgment

High Courts04 May 2010Dismissed

Vijay Bahadur Singh Vs Central Bureau of Investigation and Others

Jharkhand High Court · (2011) 6 RCR(Criminal) 1064

Penal Code, 1860 (IPC) — Section 120B, 409, 420Prevention of Corruption Act, 1988 — Section 13, 19

Read judgment

High Courts03 May 2010Dismissed

Ramdeo Kumar @ Ramdeo Kumar Ram @ Ramdeo Ram Vs The State of Jharkhand and Punit Ram

Jharkhand High Court · (2010) 05 JH CK 0077

Criminal Procedure Code, 1973 (CrPC) — Section 464Penal Code, 1860 (IPC) — Section 302, 307, 323, 324, 34

Read judgment

High Courts03 May 2010

Jamuna Prasad Vs The Jharkhand State Electricity Board and Others

Jharkhand High Court · (2010) 4 JLJR 618

Read judgment

High Courts03 May 2010Dismissed

Balu Devi Vs Krishnanand Mahto

Jharkhand High Court · (2010) 05 JH CK 0011

Hindu Succession Act, 1956 — Section 14Hindu Womens Right to Property Act, 1937 — Section 3Specific Relief Act, 1963 — Section 34

Read judgment

High Courts30 Apr 2010Allowed

Regional Director DAV Public School & Ors Vs Raju Tirkey & Ors

Jharkhand High Court · AIR 2010 4 Jhar R 197 : (2010) 4 JLJR 644

Jharkhand Education Tribunal Act, 2005 — Section 11(1)Code Of Civil Procedure, 1908 — Order 41 Rule 33

Read judgment

High Courts30 Apr 2010Dismissed

Md. Mustaque Ansari Vs Md. Safian

Jharkhand High Court · (2010) 04 JH CK 0158

Read judgment

High Courts30 Apr 2010

Jharkhand Public Service Commissioner Vs The State of Jharkhand and Others

Jharkhand High Court · (2010) 04 JH CK 0157

Read judgment

High Courts30 Apr 2010Allowed

Union of India (UOI), Lieutenant Colonel and Secretary, Ministry of Defence, Govt. of India Vs Anamika Sahkari Grih Nirman Sarmittee Ltd., State of Bihar, Deputy Commissioner and Land Acquisition Officer

Jharkhand High Court · (2010) 4 JLJR 537

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 151

Read judgment

High Courts30 Apr 2010Dismissed

Pranab Kumar Ambasta and Others Vs State of Jharkhand and Others

Jharkhand High Court · (2010) 126 FLR 871

Read judgment

High Courts30 Apr 2010

Indar Sahu and Others Vs The State of Jharkhand and Others

Jharkhand High Court · (2010) 04 JH CK 0035

Read judgment

High Courts29 Apr 2010Allowed

R.K. Thakur Vs The Union of India (UOI) and Others

Jharkhand High Court · (2010) 04 JH CK 0161

Constitution of India, 1950 — Article 226

Read judgment

High Courts29 Apr 2010Dismissed

Devanand Prasad Soni @ Devanand Soni and Others Vs The State of Jharkhand

Jharkhand High Court · (2010) 04 JH CK 0117

Penal Code, 1860 (IPC) — Section 304B, 498A

Read judgment

High Courts29 Apr 2010Dismissed

Kedar Gope Vs General Manager, Steel Authority of India Ltd. and Assistant General Manager (P and A), Steel Authority of India Ltd.

Jharkhand High Court · (2010) 04 JH CK 0113

Constitution of India, 1950 — Article 12, 226

Read judgment

High Courts29 Apr 2010Allowed

Ruby Devi Vs State of Jharkhand and Others

Jharkhand High Court · (2010) 04 JH CK 0112

Read judgment

High Courts29 Apr 2010Allowed

Sahdeo Modi, Omprakash Modi and Kalawati Modi Vs The State of Jharkhand

Jharkhand High Court · (2010) 4 JLJR 544

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304B

Read judgment

High Courts29 Apr 2010Dismissed

Paitrus Ekka Vs The State of Jharkhand and The Accountant General

Jharkhand High Court · (2010) 04 JH CK 0079

Constitution of India, 1950 — Article 226

Read judgment

High Courts29 Apr 2010

Birsa Oraon Vs The State of Jharkhand, The Deputy Inspector General of Police and The Superintendent of Police

Jharkhand High Court · (2010) 04 JH CK 0078

Penal Code, 1860 (IPC) — Section 120B, 376, 417

Read judgment

High Courts29 Apr 2010

Lallan Prasad Vs Hindustan Steel Works Construction Ltd., The General Manager, Hindustan Steel Works Construction Ltd. and Assistant General Manager (Personnel), Hindustan Steel Works Construction Limited

Jharkhand High Court · (2010) 04 JH CK 0050

Read judgment

High Courts29 Apr 2010

Dharmdeo Prasad Vs The State of Jharkhand and Others

Jharkhand High Court · (2010) 4 JLJR 623

Read judgment