High Courts30 Aug 2010Allowed
Garju Upadhyay Vs The Central Coalfields Limited and Others
Jharkhand High Court · (2010) 4 JLJR 432
COURT ARCHIVE
Jharkhand High Court judgments, 2010
1,267 judgments · page 16 of 64
High Courts30 Aug 2010Allowed
Smt. Nardi Devi Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 08 JH CK 0095
High Courts30 Aug 2010Allowed
Sukanti Kumar Rana Vs Birsa Agricultural University and Others
Jharkhand High Court · (2010) 4 JLJR 434
Constitution of India, 1950 — Article 14
High Courts30 Aug 2010Dismissed
Subhash Gupta Vs The State of Jharkhand
Jharkhand High Court · (2010) 08 JH CK 0091
Bihar Agricultural Produce Markets Rules, 1975 — Rule 3
High Courts30 Aug 2010
Sushil Kumar Dubey Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 4 JLJR 447
High Courts30 Aug 2010Dismissed
The Commissioner of Central Excise Vs Valley Magnesite Company Ltd.
Jharkhand High Court · (2010) 08 JH CK 0056
Central Excises and Salt Act, 1944 — Section 35G(3)
High Courts30 Aug 2010
Rajkumar Lal Sanwaria Vs Zainab Bibi and Others
Jharkhand High Court · (2010) 08 JH CK 0049
High Courts30 Aug 2010Allowed
Kaushlaya Kumari and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 08 JH CK 0013
High Courts28 Aug 2010
Imtiazur Rahman Mallick Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 08 JH CK 0016
Constitution of India, 1950 — Article 226
High Courts27 Aug 2010Dismissed
Meena Steel House Vs Bihar State Finance Corporation and Another
Jharkhand High Court · (2010) 08 JH CK 0055
High Courts27 Aug 2010
Sachindra Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2010) 08 JH CK 0028
High Courts27 Aug 2010Dismissed
Indrajit Banerjee, Jeet Banerjee and Malavika Banerjee Vs The State of Jharkhand, Mahendra Singh Dhoni and The Investigating Officer, Doranda Police Station
Jharkhand High Court · (2010) 08 JH CK 0014
Criminal Procedure Code, 1973 (CrPC) — Section 250, 482Penal Code, 1860 (IPC) — Section 34, 406, 409, 420
High Courts26 Aug 2010Allowed
Arvind Kumar Sahni Vs State of Jharkhand
Jharkhand High Court · (2011) 1 JCR 588
Criminal Procedure Code, 1973 (CrPC) — Section 451
High Courts26 Aug 2010Dismissed
Kailash Chandra Sharma Vs Uday Kumar Rajgaria, Akash Kumar Rajgaria and Vikram Kumar Rajgaria
Jharkhand High Court · (2010) 08 JH CK 0074
Constitution of India, 1950 — Article 227
High Courts26 Aug 2010
Md. Sattar @ Md. Sattar Ansari Vs Farzana Bano @ Rubi, Md. Shahnawaz and The State of Jharkhand
Jharkhand High Court · (2010) 08 JH CK 0072
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127, 127(I)
High Courts26 Aug 2010Dismissed
Asin Ram and Others Vs The State of Jharkhand
Jharkhand High Court · (2010) 08 JH CK 0067
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts26 Aug 2010
Hind Tools and Dies Pvt. Ltd. Vs Shri B. Govind Rao and Others
Jharkhand High Court · (2010) 08 JH CK 0053
High Courts26 Aug 2010Dismissed
S.M. Mahfooz Alam Vs The United India Insurance Co. Ltd. and Others
Jharkhand High Court · AIR 2011 Jhar 121 : (2011) 1 TAC 87 : (2011) 1 JLJR 148
High Courts26 Aug 2010
Jagat Narayan Pandit Vs State of Jharkhand and Others
Jharkhand High Court · (2010) 08 JH CK 0027
Bihar/Jharkhand Pension Rules, 1950 — Rule 59
High Courts25 Aug 2010Dismissed
Krishna Chandra Mahato Vs Smt. Ali Mahato and Minor Kumari Chandmani Mahato
Jharkhand High Court · (2011) 2 DMC 128