COURT ARCHIVE

Jharkhand High Court judgments, 2010

1,267 judgments · page 15 of 64

High Courts03 Sept 2010

Khasjamda Mining Company and Monnet Ispat and Energy Ltd. Vs Singhbhum Mineral Company and Shri Ram Mineral Company

Jharkhand High Court · (2010) 09 JH CK 0023

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 17, 144

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High Courts01 Sept 2010Dismissed

Awadhesh Choudhary Vs The State of Jharkhand and Parvati Devi

Jharkhand High Court · (2011) 3 RCR(Civil) 189 : (2011) 3 RCR(Criminal) 65

Criminal Procedure Code, 1973 (CrPC) — Section 125

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High Courts01 Sept 2010Dismissed

Narayan Sharma and Others Vs State of Jharkhand and Others

Jharkhand High Court · (2010) 4 JLJR 484

Constitution of India, 1950 — Article 226(3)

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High Courts01 Sept 2010

Sudarshan Pal @ Ajay Vs The State of Jharkhand

Jharkhand High Court · (2011) 1 JLJR 36

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 366(A), 376

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High Courts01 Sept 2010Dismissed

Dr. Mangal Datt Tiwari and Another Vs The State of Jharkhand and Others

Jharkhand High Court · (2010) 09 JH CK 0119

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High Courts01 Sept 2010Allowed

Commissioner of Income Tax Vs Ashok Pandit

Jharkhand High Court · (2010) 09 JH CK 0086

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High Courts01 Sept 2010

Commissioner of Income Tax Vs Chhinmastika Coke Industries (P) Ltd.

Jharkhand High Court · (2010) 09 JH CK 0085

Income Tax Act, 1961 — Section 68

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High Courts01 Sept 2010Allowed

Rewa Sao @ Rewa Sah Vs The State of Jharkhand

Jharkhand High Court · (2011) 2 Crimes 434 : (2011) 1 JLJR 33

Penal Code, 1860 (IPC) — Section 304B

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High Courts01 Sept 2010Allowed

Haidar Ali Ansari and Others Vs State of Jharkhand

Jharkhand High Court · (2010) 09 JH CK 0061

Criminal Procedure Code, 1973 (CrPC) — Section 144, 147Penal Code, 1860 (IPC) — Section 147, 323, 337, 34, 379

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High Courts01 Sept 2010Dismissed

Sri Bharat Singh Vs The Employers in relation to the Management, Digwadih Colliery

Jharkhand High Court · (2011) 1 JLJR 3 : (2010) 127 FLR 1010

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High Courts01 Sept 2010Dismissed

Krishna Prasad and Others Vs Tata Iron and Steel Co. Ltd.

Jharkhand High Court · 2011 (2) JLJR 6 : (2011) 1 JCR 454 : (2011) 6 RCR(Civil) 2390

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High Courts31 Aug 2010Disposed of

Ashim Kumar Samanta And Ors Vs State Of Jharkhand & Others

Jharkhand High Court · (2010) 4 JLJR(Jhar) 519

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High Courts31 Aug 2010Allowed

Nath Mohi Ram Vs The State of Jharkhand and Others

Jharkhand High Court · (2011) 1 JLJR 69

Constitution of India, 1950 — Article 14

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High Courts31 Aug 2010Dismissed

The Commissioner of Income Tax Vs Shri Satpal Sachdewa

Jharkhand High Court · (2010) 08 JH CK 0057

Income Tax Act, 1961 — Section 256(1), 256(2), 271(1)

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High Courts31 Aug 2010Allowed

Suresh Yadav and Bishun Yadav Vs The State of Jharkhand

Jharkhand High Court · (2011) 7 RCR(Criminal) 729 : (2011) 1 JLJR 267

Penal Code, 1860 (IPC) — Section 302, 304B, 34

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High Courts31 Aug 2010Allowed

Ashok Mahto and Punit Mahto Vs The State of Jharkhand

Jharkhand High Court · (2011) CriLJ 1601 : (2011) 1 JLJR 261

Penal Code, 1860 (IPC) — Section 34, 365, 366A, 376

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High Courts31 Aug 2010Dismissed

Haradhan Pandit Vs Nehru Lal Pandit

Jharkhand High Court · (2011) 1 JCR 415 : (2011) 6 RCR(Civil) 2336(2011) 1 JLJR 502

Evidence Act, 1872 — Section 101

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High Courts31 Aug 2010Allowed

Man Mahadeo Sao @ Banodi Sao and Others Vs The State of Jharkhand

Jharkhand High Court · (2011) 1 JLJR 269

Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323

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High Courts31 Aug 2010

Mahalakshmi Fibres and Industries Ltd. and Another Vs Deolal Hazam

Jharkhand High Court · (2011) 128 FLR 258 : (2010) 4 LLJ 596

Industrial Disputes Act, 1947 — Section 33(2), 33(2)(B), 33(2)(C), 33(B), 33(C)(1)

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High Courts31 Aug 2010

Ashim Kumar Samanta Vs The State of Jharkhand and Others

Jharkhand High Court · (2010) 08 JH CK 0003

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