High Courts18 Aug 2010
M.K. Enterprises, Jyotindra Prasad Singh and Chandan Road Lines Vs Union of India (UOI) and Another
Jharkhand High Court · (2010) 08 JH CK 0052
COURT ARCHIVE
Jharkhand High Court judgments, 2010
1,267 judgments · page 18 of 64
High Courts18 Aug 2010Dismissed
Urmila Devi Vs Jharkhand State Housing Board, Executive Engineer, J.S.H.B. and Mala Singh
Jharkhand High Court · (2010) 08 JH CK 0051
High Courts18 Aug 2010
Arbind Krishan Vs Jharkhand Academic Council
Jharkhand High Court · (2010) 08 JH CK 0029
Examinations of Jharkhand Academic Council Regulations — Rule 42, 43, 47
High Courts18 Aug 2010Dismissed
Sri Ram Construction Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 08 JH CK 0024
High Courts18 Aug 2010
Ram Anup Chouhan Vs The Management of Steel Authority of India Ltd.
Jharkhand High Court · AIR 2011 Jhar 39
High Courts17 Aug 2010Dismissed
Shivpujan Yadav Vs Bishnudeo Prasad and Others
Jharkhand High Court · AIR 2011 Jhar 40
Constitution of India, 1950 — Article 227Partnership Act, 1932 — Section 33, 69(1), 69(2)
High Courts17 Aug 2010Dismissed
State of Jharkhand Vs Amit Chakerborty @ Amir Chakerborty @ Guddu Amir Chakrabarty @ Amit Chakrabarty Vs The State of Jharkhand
Jharkhand High Court · (2010) 08 JH CK 0086
Criminal Procedure Code, 1973 (CrPC) — Section 366(1), 374(2)Penal Code, 1860 (IPC) — Section 201, 302, 376Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)
High Courts17 Aug 2010Dismissed
Santosh Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 08 JH CK 0026
High Courts17 Aug 2010
Laxman Sharma Vs Balrup Sharma and Another
Jharkhand High Court · (2010) 08 JH CK 0018
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts13 Aug 2010Dismissed
Rohit Kumar & Anr Vs Rajesh Kumar Gupta & Ors
Jharkhand High Court · (2010) 4 JLJR(Jhar) 469
Bihar Building (Lease, Rent And Eviction) Control Act, 1982 — Section 6, 11A, 15
High Courts13 Aug 2010Dismissed
Rajaram Bhuiya Vs Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2011) 1 JLJR(Jhar) 1 : (2011) 128 FLR 256
Constitution of India, 1950 — Article 14, 226
High Courts13 Aug 2010Dismissed
Shiv Kant Verma Vs Union of India (UOI)
Jharkhand High Court · (2010) 08 JH CK 0081
High Courts13 Aug 2010Dismissed
Sanjeev Kumar Jalan and Rajeev Jalan @ Banti Jalan Vs State of Jharkhand and Pyare Lal Das
Jharkhand High Court · (2010) 4 JLJR 253
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 144, 482Penal Code, 1860 (IPC) — Section 182, 211, 323, 379, 500
High Courts13 Aug 2010Allowed
Smt. Kamla Devi and Ganga Prasad Gupta Vs The State of Jharkhand and Sheela Devi
Jharkhand High Court · (2010) 4 JLJR 340
Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 482Dowry Prohibition Act, 1961 — Section 3, 4Hindu Marriage Act, 1955 — Section 9
High Courts13 Aug 2010Allowed
Jai Kumar and Smt. Ramkali Devi Vs The State of Jharkhand and Pranab Kumar Haldar
Jharkhand High Court · (2010) 4 JLJR 346
Penal Code, 1860 (IPC) — Section 34, 403, 405, 406, 420
High Courts13 Aug 2010Dismissed
Gauri Yadav Vs State of Jharkhand
Jharkhand High Court · (2011) 7 RCR(Criminal) 502 : (2011) 1 JLJR 32
Criminal Procedure Code, 1973 (CrPC) — Section 389(1)Penal Code, 1860 (IPC) — Section 147, 148, 302
High Courts12 Aug 2010Dismissed
Rajiv Sachdeva Vs Rajhans Steel Ltd. (In liquidation), Anjane Ferro Alloys Ltd., Diversified Vyapar Pvt. Ltd. and Bihar State Industrial Credit and Investment Corporation
Jharkhand High Court · (2010) 4 JLJR 521 : (2011) 3 BC 168 : (2011) 6 RCR(Civil) 1681
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 20, 20(1), 20(2), 22
High Courts12 Aug 2010Allowed
Chandra Kant Gopalka Vs The State of Jharkhand and Rajendra Singh
Jharkhand High Court · (2010) 08 JH CK 0078
Criminal Procedure Code, 1973 (CrPC) — Section 202Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 406, 420
High Courts12 Aug 2010Allowed
Durga Kumari Vs Central Coalfields Limited and Others
Jharkhand High Court · (2010) 4 JLJR 224
High Courts12 Aug 2010
Nilam Verma @ Smt. Neelam Devi, Soni Kumari @ Rajni and Neeru Devi @ Neeru Verma Vs The State of Jharkhand and Smt. Sanju Kumari Devi @ Babli Verma @ Kumari Jaya
Jharkhand High Court · (2010) 4 JLJR 75 : (2011) 2 DMC 151 : (2011) 6 RCR(Criminal) 1435
Penal Code, 1860 (IPC) — Section 498A