High Courts06 Aug 2010Dismissed
Employers in relation to the management of Amlabad colliery of B.C.C.L. Vs Their Workmen through Secretary, Bihar Colliery Kamgar Union
Jharkhand High Court · (2010) 08 JH CK 0012
COURT ARCHIVE
Jharkhand High Court judgments, 2010
1,267 judgments · page 20 of 64
High Courts05 Aug 2010
Suresh Narayan Singh Vs The Tata Iron and Steel Company Ltd.
Jharkhand High Court · (2010) 08 JH CK 0061
Constitution of India, 1950 — Article 227
High Courts05 Aug 2010Allowed
Md. Tajkhan Vs The State of Jharkhand
Jharkhand High Court · (2010) 4 JLJR 80
Criminal Procedure Code, 1973 (CrPC) — Section 173, 190, 319Essential Commodities Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 109, 120B, 406, 409, 467
High Courts04 Aug 2010Dismissed
Premjeet Singh Sidhu Vs Jharkhand State Housing Board And Others
Jharkhand High Court · (2010) 4 AIR Jhar R 605 : (2010) 4 JLJR 368
High Courts04 Aug 2010Dismissed
Akankcha Security Services and Company Private Ltd. Vs Patliputra Medical College
Jharkhand High Court · (2010) 4 JLJR 606
High Courts04 Aug 2010
Saranda Rolls and Allied Castings Vs Jharkhand State Electricity Board
Jharkhand High Court · (2010) 08 JH CK 0083
High Courts04 Aug 2010Dismissed
Premjeet Singh Sidhu, Wazid Hasan Khan and Tanveer Hussain Vs The Jharkhand State Housing Board and Others
Jharkhand High Court · (2010) 08 JH CK 0076
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(a)
High Courts04 Aug 2010Dismissed
Shashikant C. Adesara Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 4 JLJR 84
Criminal Procedure Code, 1973 (CrPC) — Section 202, 397, 401Penal Code, 1860 (IPC) — Section 120B, 34, 406, 420, 465
High Courts04 Aug 2010
Atul Layak and Others Vs The Stale of Bihar now Jharkhand
Jharkhand High Court · (2010) 4 JLJR 372
Criminal Procedure Code, 1973 (CrPC) — Section 154, 162Penal Code, 1860 (IPC) — Section 147, 148, 304, 323
High Courts04 Aug 2010
Durga Oraon Vs The State of Jharkhand and Others Aman Munda Vs Union of India (UOI) and Others
Jharkhand High Court · (2011) 2 JCR 445
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Prevention of Money-Laundering Act, 2002 — Section 3, 45(1A)
High Courts03 Aug 2010Allowed
Shiv Kumar Verma Vs State of Jharkhand and others
Jharkhand High Court · (2010) 127 FLR 158
High Courts03 Aug 2010Allowed
Dr. Shambhu Sharan Lall Vs The Coal India Limited and Others
Jharkhand High Court · (2010) 4 JLJR 319 : (2010) 127 FLR 858 : (2011) 3 LLJ 488
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 5(1), 5(2)
High Courts03 Aug 2010
Arun Kumar Mandal and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 08 JH CK 0030
High Courts03 Aug 2010Dismissed
Umbulan Marki, Pawal Guria, Bishram Jojo and Luther Aind Vs The State of Jharkhand
Jharkhand High Court · (2011) 6 RCR(Criminal) 1409
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 376, 376G
High Courts03 Aug 2010Dismissed
Subhash Chandra Das Vs Union of India (UOI) and Others
Jharkhand High Court · (2010) 08 JH CK 0008
Constitution of India, 1950 — Article 226, 311, 311(2)
High Courts03 Aug 2010Dismissed
Savitri Devi and Others Vs Jaitunnisha
Jharkhand High Court · (2011) 1 JCR 495
Civil Procedure Code, 1908 (CPC) — Section 47Constitution of India, 1950 — Article 227
High Courts02 Aug 2010Dismissed
Santosh Yadav and Laxman Yadav Vs State of Jharkhand, The Deputy Commissioner, The Sub-divisional Officer and The Circle Officer cum Block Development Officer
Jharkhand High Court · (2010) 08 JH CK 0060
High Courts02 Aug 2010
Mrityunjay Kumar Pandey and Others Vs Smt. Phulsahiban and Others
Jharkhand High Court · AIR 2011 Jhar 752 : (2010) 4 JLJR 345
High Courts02 Aug 2010Dismissed
The Management of Coal Mines Area Development Authority Vs Sri Taj Khan
Jharkhand High Court · (2010) 127 FLR 155 : (2011) 1 LLJ 275
Industrial Disputes Act, 1947 — Section 2, 25F, 25N
High Courts31 Jul 2010Allowed
Dr. Sanjay Lal Das and Dr. Christopher Paul Hansdak Vs The State of Jharkhand and Shri Suresh Prasad Sah
Jharkhand High Court · (2010) 4 JLJR 159
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 304, 304A