COURT ARCHIVE

Jharkhand High Court judgments, 2010

1,267 judgments · page 22 of 64

High Courts23 Jul 2010

Kamala Construction Company and Others Vs The State of Jharkhand and Assistant Labour Commissioner

Jharkhand High Court · (2011) 128 FLR 868 : (2011) 3 LLJ 650 : (2011) LLR 424

Contract Labour (Regulation and Abolition) Act, 1970 — Section 23, 24Criminal Procedure Code, 1973 (CrPC) — Section 482, 82, 83

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High Courts23 Jul 2010Dismissed

Hagra Mahali Vs Union of India (UOI) and Others

Jharkhand High Court · (2011) 128 FLR 254

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High Courts23 Jul 2010

Vikash Chandra Ravi Vs State of Jharkhand and Others

Jharkhand High Court · (2012) 1 Crimes 162

Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 52Penal Code, 1860 (IPC) — Section 392

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High Courts22 Jul 2010

Krishna Nepali Vs The State of Jharkhand and Raghunandan Malakar

Jharkhand High Court · (2010) 4 JLJR 597

Criminal Procedure Code, 1973 (CrPC) — Section 164Hindu Minority and Guardianship Act, 1956 — Section 6Penal Code, 1860 (IPC) — Section 366, 366(A)

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High Courts22 Jul 2010Dismissed

Shekhar Constructions Pvt. Ltd. Vs The State of Jharkhand and Others

Jharkhand High Court · (2010) 4 JLJR 310

Jharkhand Value Added Tax Act, 2005 — Section 120, 14, 25, 26, 407Jharkhand Value Added Tax Rules, 2006 — Rule 23(2), 24, 24(1), 24(2), 4

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High Courts22 Jul 2010Dismissed

Employers in relation to the Management of Divisional Railway Manager, Central Railway Vs D.K. Bharti, presently Branch Secretary, All India Scheduled Castes and Scheduled Tribes Railway Employees Association

Jharkhand High Court · (2010) 07 JH CK 0031

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High Courts21 Jul 2010Dismissed

Shivam Iron and Steel Company Pvt. Ltd. Vs Damodar Valley Corporation and Others

Jharkhand High Court · (2010) 07 JH CK 0086

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High Courts21 Jul 2010Dismissed

Shree Krishna Sharma Vs The Bihar State Electricity Board and Others

Jharkhand High Court · (2010) 07 JH CK 0071

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High Courts21 Jul 2010Dismissed

Shrawani and Another Vs The State of Jharkhand and Others

Jharkhand High Court · (2010) 4 JLJR 604

Criminal Procedure Code, 1973 (CrPC) — Section 156, 173(8), 319

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High Courts20 Jul 2010Dismissed

Narendra Prasad Singh Vs State of Jharkhand and Others

Jharkhand High Court · (2010) 4 JLJR 308

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High Courts20 Jul 2010Allowed

Uma Shankar Gopalka Vs The State of Jharkhand and Sunil Kumar

Jharkhand High Court · (2010) 07 JH CK 0102

Penal Code, 1860 (IPC) — Section 420

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High Courts20 Jul 2010

Radhe Shyam Barik Vs The State of Jharkhand

Jharkhand High Court · (2010) 4 JLJR 139

Criminal Procedure Code, 1973 (CrPC) — Section 451

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High Courts19 Jul 2010Dismissed

Ramashish Raut and Another Vs State of Jharkhand and Others

Jharkhand High Court · (2010) 07 JH CK 0096

Constitution of India, 1950 — Article 309

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High Courts19 Jul 2010Allowed

Kashi Ram Rana Vs State of Jharkhand and Others

Jharkhand High Court · (2010) 4 JLJR 147

Bihar Pension Rules, 1950 — Rule 43

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High Courts19 Jul 2010Dismissed

Chandra Deo Prasad Vs Life Insurance Corporation of India and Others

Jharkhand High Court · (2010) 07 JH CK 0043

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High Courts19 Jul 2010

Jharkhand High Court Legal Services Committee Vs The State of Jharkhand and Others

Jharkhand High Court · (2010) 07 JH CK 0030

Jharkhand Legal Services Authority Regulations, 2002 — Regulation 12

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High Courts16 Jul 2010Dismissed

Akshay Sidharth Vs State of Jharkhand and Others

Jharkhand High Court · (2010) 4 JLJR 243

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High Courts16 Jul 2010

Mahendra Prasad Vs The State of Jharkhand and Others

Jharkhand High Court · (2010) 07 JH CK 0016

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High Courts16 Jul 2010

Deepak Kumar Sah and Others Vs State of Jharkhand and Others

Jharkhand High Court · (2010) 07 JH CK 0011

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High Courts15 Jul 2010

Damodar Valley Corporation Vs Jailal Mahto and Others

Jharkhand High Court · (2010) 07 JH CK 0084

Constitution of India, 1950 — Article 254Land Acquisition Act, 1894 — Section 4, 4(1)

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