High Courts15 Jul 2010
Subodh Nath Thakur Vs Chandra Nath Thakur, Amar Nath Thakur, Ravindra Nath Thakur and Surender Nath Thakur
Jharkhand High Court · (2010) 07 JH CK 0069
COURT ARCHIVE
Jharkhand High Court judgments, 2010
1,267 judgments · page 23 of 64
High Courts15 Jul 2010Allowed
Samarendra Singh Vs Employees in relation to Management of Jamadoba Colliery of Tata Iron and Steel Company Ltd.
Jharkhand High Court · (2010) 4 JLJR 140
High Courts14 Jul 2010Dismissed
Panna Lal Sharma Vs Bharat Coking Coal Limited
Jharkhand High Court · (2010) 4 JLJR 88
High Courts14 Jul 2010
Deepak Kumar Bharthuar Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 07 JH CK 0087
High Courts14 Jul 2010Dismissed
Suresh Prasad Vs The Union of India (UOI) and Others
Jharkhand High Court · (2010) 07 JH CK 0072
Central Industrial Security Force Rules, 1969 — Rule 36, 37
High Courts14 Jul 2010Dismissed
Satish Mandal and Another Vs Kashi Mandal and Another
Jharkhand High Court · (2011) 1 DMC 737
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 304B, 34
High Courts14 Jul 2010Dismissed
Jogendra Munda Vs Central Coalfields Ltd. and Others
Jharkhand High Court · (2010) 07 JH CK 0053
High Courts14 Jul 2010Dismissed
Satish Mandal, Sunita Devi @ Sumitra Devi, Kashi Mandal and Mithu Devi Vs State of Jharkhand and Pachu Mandal
Jharkhand High Court · (2010) 07 JH CK 0049
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 304B, 34
High Courts14 Jul 2010
Mostt. Hopenti Devi Vs Central Coal Field Limited and Others
Jharkhand High Court · (2010) 07 JH CK 0019
High Courts12 Jul 2010Dismissed
Dr. Thakur Surendra Kumar Singh Vs Aftab Alam Ansari and The Oriental Insurance Company Ltd.
Jharkhand High Court · (2010) 4 JLJR 648
Motor Vehicles Act, 1988 — Section 166Penal Code, 1860 (IPC) — Section 279, 338
High Courts12 Jul 2010
Mohammad Ali Ansari and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 07 JH CK 0025
High Courts12 Jul 2010Dismissed
Jai Prakash Sahu, Suresh Sahu and Dhaneshwar Sahu Vs State of Jharkhand and Others
Jharkhand High Court · (2010) 4 JLJR 358
High Courts11 Jul 2010Allowed
Most. Lilawati Devi Vs Central Coalfield Limited and Others
Jharkhand High Court · (2010) 4 JLJR 155
High Courts09 Jul 2010Allowed
Dhananjay Singh and Others Vs The State of Jharkhand and Nibha Kumari
Jharkhand High Court · (2010) 52 BLJR 1059
Criminal Procedure Code, 1973 (CrPC) — Section 177, 178Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A
High Courts09 Jul 2010
Ganpati Narayan Tiwari Vs The State of Jharkhand and Ramesh Ojha
Jharkhand High Court · (2010) 52 BLJR 1044 : (2011) 6 RCR(Criminal) 968
Criminal Procedure Code, 1973 (CrPC) — Section 192, 202, 210, 482
High Courts09 Jul 2010Dismissed
Rakesh Sachdeva and Others Vs State of Jharkhand and Neelam Sachdeva
Jharkhand High Court · (2011) CriLJ 158
Criminal Procedure Code, 1973 (CrPC) — Section 482Protection of Women From Domestic Violence Act, 2005 — Section 12, 12(5), 18, 2
High Courts09 Jul 2010Allowed
Siddhartha Ghoshal Vs The State of Jharkhand and Bina Devi
Jharkhand High Court · (2010) CriLJ 4766 : (2011) 7 RCR(Criminal) 2177
Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1)Penal Code, 1860 (IPC) — Section 147, 323, 341, 343, 348
High Courts09 Jul 2010
Ravi Shankar Rajak Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 07 JH CK 0012
High Courts09 Jul 2010
SREI Infrastructure Finance Ltd. and Others Vs The State of Jharkhand and Another
Jharkhand High Court · (2010) 07 JH CK 0008
Penal Code, 1860 (IPC) — Section 120B, 34, 406, 419, 420
High Courts08 Jul 2010Dismissed
Hari Lal Sao and Rajesh Prasad Sao Vs The State of Jharkhand and Bhagwati Devi
Jharkhand High Court · (2010) 07 JH CK 0097
Bihar Tenants Holdings (Maintenance of Records) Act, 1973 — Section 16, 2, 28