High Courts21 Sept 2010
Sahdeo Paswan Vs The State of Jharkhand Others
Jharkhand High Court · (2010) 09 JH CK 0031
Bihar Reorganisation Act, 2000 — Section 53
COURT ARCHIVE
Jharkhand High Court judgments, 2010
1,267 judgments · page 10 of 64
High Courts21 Sept 2010Dismissed
Renu Sinha @ Renu Roy Vs Pandey Vivek Nath Roy and Dinesh Prasad Sinha
Jharkhand High Court · AIR 2011 Jhar 36
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13(1)
High Courts21 Sept 2010Allowed
Jaggu Kharwar, Govind Kharwar and Sobhi Kharwar Vs Shiv Kumar Lohar and Others
Jharkhand High Court · (2010) 58 BLJR 1452
High Courts21 Sept 2010
Adhunik Power and Natural Resources Limited Vs Adityapur Industrial Area Development Authority and Others
Jharkhand High Court · (2010) 58 BLJR 1447 : (2011) 1 JCR 252
Bihar Industrial Area Development Authority Act, 1974 — Section 6(2)
High Courts20 Sept 2010
Mithoo Lall @ Mithoo Lall Pandey and Others Vs South Eastern Railway and Others
Jharkhand High Court · (2011) 1 JCR 251
High Courts20 Sept 2010
Japeshwar Pandey Vs The State of Jharkhand
Jharkhand High Court · (2011) 1 DMC 611
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts20 Sept 2010Allowed
Shamsuddin alias Nona Vs State of Jharkhand and Others
Jharkhand High Court · (2010) 58 BLJR 1450
High Courts20 Sept 2010Allowed
Asha Devi Vs The Jharkhand State Electricity Board and Others
Jharkhand High Court · (2010) 58 BLJR 1448
High Courts20 Sept 2010Dismissed
Mahendra Sah Vs Md. Raju and Others
Jharkhand High Court · (2010) 58 BLJR 1456
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 151Constitution of India, 1950 — Article 227
High Courts20 Sept 2010Dismissed
Basu Oraon Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2010) 58 BLJR 1457
High Courts20 Sept 2010Allowed
Birbal Mahto Vs The State of Jharkhand
Jharkhand High Court · (2010) 09 JH CK 0066
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307, 326
High Courts20 Sept 2010Allowed
J.P. Choubey Vs Tata Steel Ltd. (Previously The Tata Iron and Steel Company Ltd.) and Doman Mahto
Jharkhand High Court · (2010) 58 BLJR 1453
High Courts20 Sept 2010
Amushree @ Kumari Amushri Vs State of Jharkhand
Jharkhand High Court · (2011) 1 JCR 247
Criminal Procedure Code, 1973 (CrPC) — Section 451
High Courts20 Sept 2010
Kaveri Mewana and Others Vs Subrata Ray and Others
Jharkhand High Court · (2011) 1 JCR 470 : (2011) 1 JLJR 480
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31
High Courts20 Sept 2010Allowed
Rabindra Singh and Another Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 58 BLJR 1454
High Courts20 Sept 2010
Chattu Ram Darshan Ram Pvt. Ltd. and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 58 BLJR 1347
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts20 Sept 2010Dismissed
Bharat Coking Coal Ltd. and Others Vs Chhota Birsa Uranw
Jharkhand High Court · (2010) 58 BLJR 1343
High Courts20 Sept 2010
Gulam Khaza and Others Vs The State of Jharkhand
Jharkhand High Court · (2010) 09 JH CK 0015
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts20 Sept 2010Dismissed
Maa Vindhyashini Bhandar Vs The State of Jhakrhand and Others
Jharkhand High Court · (2010) 58 BLJR 1451
High Courts20 Sept 2010Dismissed
Chattu Ram Horil Ram Pvt. Ltd. and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 09 JH CK 0012
Industrial Disputes Act, 1947 — Section 33C(2)