COURT ARCHIVE

Jharkhand High Court judgments, 2010

1,267 judgments · page 12 of 64

High Courts14 Sept 2010Allowed

Junias Guria Vs The State of Jharkhand

Jharkhand High Court · (2010) 4 JLJR 499 : (2010) 58 BLJR 1639

Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1947 — Section 5(1), 5(2)Prevention of Corruption Act, 1988 — Section 13, 13(1), 13(2), 2, 7
High Courts14 Sept 2010Allowed

Bishwanath Singh Vs The State of Jharkhand

Jharkhand High Court · (2011) 8 RCR(Criminal) 425

Criminal Procedure Code, 1973 (CrPC) — Section 313General Clauses Act, 1897 — Section 6Prevention of Corruption Act, 1947 — Section 30(2), 5, 5(1), 5(2)