High Courts20 Sept 2010Dismissed
Suhejan Bibi and Others Vs Aziz Ansari and Another
Jharkhand High Court · (2011) 1 JLJR 165 : (2011) 1 JCR 472 : (2011) 6 RCR(Civil) 2574
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
COURT ARCHIVE
Jharkhand High Court judgments, 2010
1,267 judgments · page 11 of 64
High Courts17 Sept 2010Allowed
Md. Illiyas Ahmed Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 129 FLR 55 : (2011) 1 JCR 264
High Courts17 Sept 2010
Their Workman, Bihar Colliery Kamgar Union Vs Employers in relation to the Management of BCCL
Jharkhand High Court · (2010) 09 JH CK 0089
High Courts17 Sept 2010
Mansoor Ansari Vs Presiding Officer and Others
Jharkhand High Court · (2010) 09 JH CK 0088
High Courts17 Sept 2010Allowed
Sushil Kumar, Ram Chandra Prasad Singh and Rajesh Gupta Vs The State of Jharkhand and Abhay Kumar Sinha, Executive Magistrate
Jharkhand High Court · (2010) 58 BLJR 1348
Penal Code, 1860 (IPC) — Section 109, 120(B), 406, 409, 420
High Courts17 Sept 2010
Laxmi Business and Cement Co. (P) Ltd. Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2011) 1 JLJR(Jhar) 150 : AIR 2011 Jhar 42 : (2010) 58 BLJR 1614
Electricity Act, 2003 — Section 111, 185(2)
High Courts17 Sept 2010Allowed
Durga Hazra, Ashu Hazra, Haripada Hazra and Mritunjay Hazra Vs The State of Jharkhand
Jharkhand High Court · (2011) CriLJ 1105
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts17 Sept 2010Dismissed
Ashok Mahato Vs The State of Jharkhand
Jharkhand High Court · (2011) 1 JLJR 39
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 34, 365A, 366A, 376(2)
High Courts17 Sept 2010Dismissed
Deepak Kumar Sinha Vs Binay Kumar Sinha and Others
Jharkhand High Court · (2010) 09 JH CK 0010
Civil Procedure Code, 1908 (CPC) — Section 47Constitution of India, 1950 — Article 227
High Courts17 Sept 2010
Sheo Balak Prasad Yadav Vs The State of Jharkhand
Jharkhand High Court · (2010) 09 JH CK 0009
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304
High Courts17 Sept 2010
Ram Pravesh Kumar Sinha Vs The State of Jharkhand, Secretary, Road Construction Department, Chief Engineer, Central Design Organization, Road Construction Department, Government of Jharkhand and Executive Engineer, Road Construction Department, Road Division
Jharkhand High Court · (2010) 09 JH CK 0007
High Courts16 Sept 2010
Sephaniel Kisku Vs The State of Jharkhand
Jharkhand High Court · (2011) 1 JCR 265
High Courts16 Sept 2010Dismissed
Uday Yadav Vs The State of Jharkhand
Jharkhand High Court · (2010) 09 JH CK 0123
Penal Code, 1860 (IPC) — Section 302, 304(2)
High Courts16 Sept 2010
Kartik Koiri and Bhola Nath Koiri Vs The State of Jharkhand
Jharkhand High Court · (2010) 09 JH CK 0108
Penal Code, 1860 (IPC) — Section 307, 323, 325, 34, 341
High Courts16 Sept 2010
Jagtaran Devi Vs Mineral Area Development Authority and Others
Jharkhand High Court · (2010) 09 JH CK 0092
High Courts16 Sept 2010
Kamlesh Kumar Rai Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 1 JCR 261
High Courts16 Sept 2010
Raj Kishore Ram Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 1 JCR 263
High Courts16 Sept 2010Dismissed
Azad Chandra Shekhar Prasad Singh Vs State of Jharkhand and Vijay Prasad Vijay Prasad Vs State of Jharkhand and Azad Chandra Shekhar Prasad Singh
Jharkhand High Court · (2011) 2 RCR(Rent) 46
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 16(2), 5
High Courts15 Sept 2010Dismissed
Umesh Yadav & Ors Vs State Of Jharkhand & anr
Jharkhand High Court · (2011) 1 JLJR 455
Code Of Criminal Procedure, 1973 — Section 307, 323Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 341, 447Arms Act, 1959 — Section 27
High Courts15 Sept 2010Dismissed
Triloki Nath Tripathi Vs Canara Bank and its Branch
Jharkhand High Court · (2011) 1 JCR 259
Constitution of India, 1950 — Article 227