High Courts30 Sept 2010Dismissed
The Tinplate Company of India Limited Vs The State of Jharkhand and S.K. Roy
Jharkhand High Court · (2011) 1 JCR 256
COURT ARCHIVE
Jharkhand High Court judgments, 2010
1,267 judgments · page 8 of 64
High Courts30 Sept 2010
National Institute of Technology and Others Vs Sudhanshu Shekhar
Jharkhand High Court · (2010) 09 JH CK 0030
High Courts30 Sept 2010Allowed
Commissioner of C. Ex. Vs Tata Motors Ltd.
Jharkhand High Court · (2013) 294 ELT 394
High Courts29 Sept 2010Dismissed
Central Gurudwara Prabandhank Committee and Another Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 09 JH CK 0110
Constitution of India, 1950 — Article 14, 16Jharkhand State Minority Commission Act, 2001 — Section 4(2)
High Courts29 Sept 2010
Smt. Sita Devi Khirwal and Others Vs Madanlal Agarwal
Jharkhand High Court · (2011) 1 JCR 229
High Courts28 Sept 2010
Agnu Singh @ Bandra Vs The State of Jharkhand
Jharkhand High Court · (2010) 09 JH CK 0129
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 201, 302
High Courts28 Sept 2010Allowed
Bihar Industrial Corporation Vs The State of Jharkhand, E.S.I.C and The Inspector Employees, E.S.I.C
Jharkhand High Court · (2011) 128 FLR 994 : (2011) 1 JCR 257 : (2011) 3 LLJ 856 : (2011) LLR 485
Employees State Insurance Act, 1948 — Section 75(2B)
High Courts28 Sept 2010Dismissed
Md. Idrish Ansari Vs Bajrang Prasad Chaurasia and Others
Jharkhand High Court · (2010) 09 JH CK 0073
Constitution of India, 1950 — Article 227
High Courts28 Sept 2010
Sri P.N. Yadav, Executive Engineer, Officer Commanding Vs Sri Basudeo Kumar
Jharkhand High Court · (2012) ACJ 961 : (2011) 1 JCR 230
Workmens Compensation Act, 1923 — Section 3(2)
High Courts28 Sept 2010Dismissed
Shambhu Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2010) 09 JH CK 0005
High Courts28 Sept 2010Allowed
Sabur Mian and Ibrahim Mian Vs The State of Jharkhand
Jharkhand High Court · (2011) 1 JLJR 488
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts27 Sept 2010Dismissed
Urmila Devi and Others Vs Kamdeo Pandit and Others
Jharkhand High Court · (2011) 1 JCR 241
Bhoodan Yagna Act, 1954 — Section 13
High Courts27 Sept 2010Allowed
Central Roller Flour Mills Pvt. Ltd. Vs Bihar Flour Mills Mazdor Sabha, Paras Rai and Manager Rai
Jharkhand High Court · (2011) 1 LLJ 493
Industrial Disputes Act, 1947 — Section 32(C)2, 33(2)C
High Courts27 Sept 2010Dismissed
Sunita Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 1 JCR 255
High Courts27 Sept 2010
Kisto Ram Vs State of Jharkhand and Others
Jharkhand High Court · (2010) 09 JH CK 0046
High Courts27 Sept 2010
Sandhya Rani Mehta Vs The State of Jharkhand and Sri Phoolchand Tirkey
Jharkhand High Court · (2010) 09 JH CK 0018
Criminal Procedure Code, 1973 (CrPC) — Section 190, 193, 200, 319Penal Code, 1860 (IPC) — Section 120B, 304, 325, 343, 395
High Courts27 Sept 2010
Suresh Mistry and Kapileshwar Harijan Vs The State of Jharkhand
Jharkhand High Court · (2010) 09 JH CK 0008
Explosive Substances Act, 1908 — Section 3, 4Penal Code, 1860 (IPC) — Section 304, 323, 34
High Courts27 Sept 2010Dismissed
Tata Engineering and Locomotive Company Ltd. (Now Tata Motors Ltd.) Vs The State of Jharkhand and K.D. Pandey
Jharkhand High Court · (2010) 09 JH CK 0006
Bihar Shops and Establishments Act, 1953 — Section 2(2), 26(6), 91Constitution of India, 1950 — Article 227
High Courts25 Sept 2010Allowed
Rajamuddin Mian Vs State of Bihar now Jharkhand
Jharkhand High Court · (2011) CriLJ 1864
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 452
High Courts24 Sept 2010Allowed
Kashi Nath Choudhary, Mangni @ Mangri Devi and Vijay Kumar Choudhary Vs The State of Jharkhand
Jharkhand High Court · (2011) CriLJ 1853 : (2011) 1 JCR 237
Criminal Procedure Code, 1973 (CrPC) — Section 162Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 34, 364, 498A