High Courts13 Jul 2009Allowed
Bablu Mitra Vs The State of Jharkhand and Another
Jharkhand High Court · (2009) 07 JH CK 0006
Penal Code, 1860 (IPC) — Section 406, 420, 468
COURT ARCHIVE
Jharkhand High Court judgments, 2009
1,384 judgments · page 31 of 70
High Courts11 Jul 2009Dismissed
Sanjay Kumar Agarwal Vs State of Jharkhand and another
Jharkhand High Court · (2009) 122 FLR 1029
Child Labour (Prohibition and Regulation) Act, 1986 — Section 14, 3Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts10 Jul 2009Dismissed
Kanhaiya Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 07 JH CK 0115
High Courts10 Jul 2009
Nilu Sinha Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 07 JH CK 0103
High Courts10 Jul 2009Dismissed
Harpal Singh @ Heere Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 07 JH CK 0090
Arms Act, 1959 — Section 27Jharkhand Control of Crimes Act, 2002 — Section 12, 12(2), 12(3), 12A, 2Penal Code, 1860 (IPC) — Section 302, 34
High Courts10 Jul 2009Dismissed
Amalesh Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 07 JH CK 0053
National Security Act, 1980 — Section 3
High Courts10 Jul 2009Dismissed
Birendra Kumar Singh Vs Secretary, Foundary Forge Co-operative Society Ltd.
Jharkhand High Court · (2009) 123 FLR 929
Industrial Disputes Act, 1947 — Section 12, 2A
High Courts10 Jul 2009Allowed
Hitesh Verma Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 07 JH CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 173(8)Penal Code, 1860 (IPC) — Section 302, 34, 498A
High Courts09 Jul 2009
Md. Habibullah Ansari Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 07 JH CK 0105
High Courts09 Jul 2009
Dr. Dipak Banerjee Vs Ranchi University and Others
Jharkhand High Court · (2009) 07 JH CK 0084
High Courts09 Jul 2009Dismissed
Raj Kumar Singh Vs The Presiding Officer, Central Government Industrial Tribunal No. 1 and Another
Jharkhand High Court · (2009) 07 JH CK 0081
High Courts09 Jul 2009Dismissed
Natwar Lal Khataw Atha Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 07 JH CK 0066
Bihar Minor Mineral Concession Rules, 1972 — Rule 15(1), 54
High Courts09 Jul 2009Dismissed
The State of Jharkhand Vs Member Board of Revenue and Another
Jharkhand High Court · (2009) 07 JH CK 0019
Constitution of India, 1950 — Article 14
High Courts09 Jul 2009
Jagdish Kumar Ojha Vs Heavy Engineering Corporation and Others
Jharkhand High Court · (2009) 07 JH CK 0002
High Courts08 Jul 2009
Rup Narayan Das Vs Central Coalfield Ltd. and others
Jharkhand High Court · (2009) 122 FLR 1035
High Courts08 Jul 2009
Amar Nath Bhagat Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 07 JH CK 0111
High Courts08 Jul 2009
Padmalochan Kalindi Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 07 JH CK 0108
High Courts08 Jul 2009Dismissed
Dukhni Devi Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2009) 07 JH CK 0106
High Courts08 Jul 2009
Kishore Kumar Bhagat and Others Vs State of Jharkhand and Another
Jharkhand High Court · (2009) 07 JH CK 0073
Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 34, 380, 498A
High Courts07 Jul 2009Dismissed
State Bank of India Vs Nagendra Choudhary and Others
Jharkhand High Court · (2009) 07 JH CK 0125