High Courts01 Jul 2009Dismissed
Sujata Picture Palace Vs Bihar State Electricity Board and Others
Jharkhand High Court · (2009) 07 JH CK 0075
COURT ARCHIVE
Jharkhand High Court judgments, 2009
1,384 judgments · page 33 of 70
High Courts01 Jul 2009
Abdul Salam Khan Vs The State of Bihar and Others
Jharkhand High Court · (2009) 07 JH CK 0071
High Courts01 Jul 2009Allowed
Bharat Coking Coal Limited Vs Their Workmen and Another
Jharkhand High Court · (2010) 2 LLJ 131
Constitution of India, 1950 — Article 226Contract Labour (Regulation and Abolition) Act, 1970 — Section 10, 12, 23, 25, 7Sick Industrial Companies (Special Provisions) Act, 1985 — Section 16
High Courts01 Jul 2009
Dorabji Auto, Singhbhum (East) Vs Employees' Provident Fund Organisation, Ranchi and another
Jharkhand High Court · (2009) 123 FLR 928
Constitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A
High Courts01 Jul 2009Dismissed
Shyam Sundar Singh Vs Union of India (UOI), Inspector General, C.I.S.F., Deputy Inspector, C.I.S.F., and Commandant, C.I.S.F., and Others
Jharkhand High Court · (2009) 07 JH CK 0001
Penal Code, 1860 (IPC) — Section 395
High Courts30 Jun 2009Dismissed
Walter Ekka Vs The State of Bihar (Now Jharkhand)
Jharkhand High Court · (2009) 06 JH CK 0034
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304(1)
High Courts30 Jun 2009
Yuva Shakti Manch Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 06 JH CK 0033
High Courts30 Jun 2009
Mohammad Tahir Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 06 JH CK 0015
High Courts30 Jun 2009
Fatik Mahto and Others Vs Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2011) 1 JCR 358
High Courts30 Jun 2009Dismissed
Surendra Bengali @ Surendra Singh Routela Vs The State of Bihar (Now Jharkhand)
Jharkhand High Court · (2009) 06 JH CK 0011
Arms Act, 1959 — Section 27Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 307, 326, 34
High Courts30 Jun 2009Dismissed
Rakesh Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 06 JH CK 0005
High Courts29 Jun 2009Allowed
Shyam Kishore Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 06 JH CK 0022
High Courts29 Jun 2009Dismissed
Anosh Ekka Vs State and Others
Jharkhand High Court · (2010) CriLJ 259 : (2010) 1 RCR(Criminal) 935
Criminal Procedure Code, 1973 (CrPC) — Section 156, 190, 193, 195, 196Penal Code, 1860 (IPC) — Section 120B, 406, 409, 420, 423Prevention of Corruption Act, 1988 — Section 11, 13, 5
High Courts27 Jun 2009Allowed
Sujit Kumar Tiwary alias Munna Vs The State of Jharkhand
Jharkhand High Court · (2010) CriLJ 1542
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 218, 219, 220, 221, 223Penal Code, 1860 (IPC) — Section 302, 307, 323, 324, 465
High Courts27 Jun 2009
Shushila Devi Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 06 JH CK 0016
Bihar Pension Rules, 1950 — Rule 189, 197, 200Bihar Reorganisation Act, 2000 — Section 85Constitution of India, 1950 — Article 283(2)
High Courts27 Jun 2009
Hira Lal Dutta Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2011) 3 JCR 369
High Courts26 Jun 2009Allowed
Suresh Singh Vs Union of India (UOI) and Others
Jharkhand High Court · (2009) 06 JH CK 0031
High Courts26 Jun 2009
Hindustan Lever Limited Vs The Secretary, Labour Department and Others Kashi Nath Mandal Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 06 JH CK 0025
COMPANIES ACT, 1956 — Section 391, 394Constitution of India, 1950 — Article 14, 226, 42, 43, 43AContract Act, 1872 — Section 10, 15, 16, 17, 18
High Courts26 Jun 2009Allowed
Jagdish Singh Vs Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2009) 06 JH CK 0024
Constitution of India, 1950 — Article 14, 226
High Courts26 Jun 2009
Brahmi Impex Ltd. Vs Union of India (UOI) and Others
Jharkhand High Court · AIR 2010 Jhar 31
Constitution of India, 1950 — Article 14, 226Mines and Minerals (Development and Regulation) Act, 1957 — Section 10, 11, 12