High Courts05 Jan 2009
Shiv Shankar Vs Central Coalfields Limited and Others
Jharkhand High Court · (2009) 121 FLR 688
COURT ARCHIVE
Jharkhand High Court judgments, 2009
1,384 judgments · page 70 of 70
High Courts05 Jan 2009Allowed
Sushil Kumar Khowala @ Sushil Kumar and Another Vs State of Jharkhand and Another
Jharkhand High Court · (2009) 57 BLJR 1114
Penal Code, 1860 (IPC) — Section 120B, 420, 468, 472
High Courts04 Jan 2009Dismissed
Shashi Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 01 JH CK 0045
Civil Procedure Code, 1908 (CPC) — Section 15Constitution of India, 1950 — Article 226
High Courts04 Jan 2009Dismissed
Pitho Bhuiya Vs The State of Bihar (now Jharkhand)
Jharkhand High Court · (2009) 57 BLJR 1672
Penal Code, 1860 (IPC) — Section 307, 34, 363, 376, 452