High Courts09 Jan 2009
Shanti Cement (P) Ltd. Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · AIR 2009 Jhar 63 : (2009) 57 BLJR 1774 : (2009) ELR 332 : (2009) 1 JCR 622
Electricity Act, 2003 — Section 126, 135
COURT ARCHIVE
Jharkhand High Court judgments, 2009
1,384 judgments · page 69 of 70
High Courts07 Jan 2009Allowed
Nand Kishore Sharma Vs Union of India (UOI) and Others
Jharkhand High Court · (2009) 01 JH CK 0099
High Courts07 Jan 2009Dismissed
Eyelex Cinema Vs Union of India (UOI) and Others
Jharkhand High Court · (2009) 01 JH CK 0088
Aircraft Act, 1934 — Section 9A
High Courts07 Jan 2009Dismissed
Nand Kishore Bhagat Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 57 BLJR 914 : (2009) 121 FLR 91 : (2009) 3 LLJ 685
Minimum Wages Act, 1948 — Section 20(3)
High Courts07 Jan 2009Allowed
Dineshwar Rai and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 57 BLJR 906 : (2009) 1 JCR 626
Bihar Pension Rules, 1950 — Rule 43(b)
High Courts07 Jan 2009Allowed
Banke Pandey Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 57 BLJR 904 : (2009) 1 JCR 630
Bihar Pension Rules, 1950 — Rule 43(b)
High Courts07 Jan 2009Allowed
Charki Devi Vs Union of India (UOI)
Jharkhand High Court · (2009) 57 BLJR 932
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Coal Bearing Areas (Acquisition and Development) Act, 1957 — Section 14(2)
High Courts07 Jan 2009Dismissed
Mrs. Menon Ekka Vs Union of India (UOI) and Others
Jharkhand High Court · (2009) 57 BLJR 930
Aircraft (Demolition of obstructions caused by Buildings and Trees etc.) Rules, 1994 — Rule 3, 4, 4(1), 4(2), 5Aircraft Act, 1934 — Section 9A, 9A(1), 9A(3)
High Courts07 Jan 2009Allowed
Prayag Modi and Others Vs State of Jharkhand and Another
Jharkhand High Court · (2009) 1 JCR 611
Penal Code, 1860 (IPC) — Section 323, 34, 341, 379, 384
High Courts06 Jan 2009Allowed
Aparajita Jha Vs The State of Jharkhand and Shri Mahabir Uraon
Jharkhand High Court · (2009) CriLJ 3088
Criminal Procedure Code, 1973 (CrPC) — Section 197, 227Penal Code, 1860 (IPC) — Section 109, 323, 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 3(1), 3(2), 4
High Courts06 Jan 2009Allowed
Sah Ajam Khan Vs State of Jharkhand and Another
Jharkhand High Court · (2009) 2 JCR 314
Penal Code, 1860 (IPC) — Section 406, 420
High Courts06 Jan 2009Allowed
Bimal Wire Nail Industries Vs State of Jharkhand and Others
Jharkhand High Court · AIR 2009 Jhar 61 : (2009) 57 BLJR 912
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 5(2), 6, 63, 7, 9
High Courts06 Jan 2009Dismissed
Sauna Munda No. 1 @ Sawana Munda No. 1 Vs Central Coal Field Limited and Others
Jharkhand High Court · (2009) 57 BLJR 909 : (2009) 1 JCR 631
High Courts06 Jan 2009Dismissed
State Vs Kulwant Singh and Others
Jharkhand High Court · (2009) 2 JCR 316
Criminal Procedure Code, 1973 (CrPC) — Section 313, 482
High Courts05 Jan 2009Dismissed
Ujwal Chandra Vs The State of Jharkhand and Another
Jharkhand High Court · (2009) 01 JH CK 0117
Penal Code, 1860 (IPC) — Section 354, 500, 501, 502, 504Press and Registration of Books Act, 1867 — Section 1
High Courts05 Jan 2009Allowed
Arun Kumar Mandal Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 57 BLJR 917 : (2009) 120 FLR 830 : (2009) 1 JCR 496
Pension Rules — Rule 43
High Courts05 Jan 2009Allowed
Janki Prasad Sharma Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 57 BLJR 919
Bihar/Jharkhand Pension Rules, 1950 — Rule 43(b)
High Courts05 Jan 2009Dismissed
Kartik Chandra Paul Vs Smt. Baruna Tripathy and Others
Jharkhand High Court · AIR 2009 Jhar 57
Criminal Procedure Code, 1973 (CrPC) — Section 151
High Courts05 Jan 2009
Pitharam Samoda and Others Vs State of Jharkhand and Another
Jharkhand High Court · (2009) 01 JH CK 0030
Penal Code, 1860 (IPC) — Section 34, 420, 467, 468
High Courts05 Jan 2009Allowed
Sushil Kumar Khowala @ Sushil Kumar and Another Vs The State of Jharkhand and Another
Jharkhand High Court · (2009) 57 BLJR 1114
Penal Code, 1860 (IPC) — Section 120B, 420, 468, 472