High Courts16 Jan 2009Dismissed
Smt. Babni Debi and Smt. Shanti Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 2 JCR 308
Bihar Private Medical Colleges (Taking Over) Act, 1977 — Section 3(1), 6, 6(1)
COURT ARCHIVE
Jharkhand High Court judgments, 2009
1,384 judgments · page 67 of 70
High Courts15 Jan 2009
Bosko Hembrom Vs The State of Bihar (Now Jharkhand)
Jharkhand High Court · (2009) 01 JH CK 0127
Criminal Procedure Code, 1973 (CrPC) — Section 172Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts15 Jan 2009Allowed
Anant Mardi and Others Vs The State of Bihar (Now Jharkhand)
Jharkhand High Court · (2009) 57 BLJR 2757
Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(1), 154(2), 157, 161Penal Code, 1860 (IPC) — Section 148, 149, 302, 313, 323
High Courts15 Jan 2009Dismissed
Ledwa Oraon Vs State of Bihar (now Jharkhand)
Jharkhand High Court · (2009) 1 JCR 569
Penal Code, 1860 (IPC) — Section 302, 34
High Courts15 Jan 2009Allowed
Kartik Mahto and Another Vs State of Bihar (Now Jharkhand)
Jharkhand High Court · (2009) 01 JH CK 0102
Criminal Procedure Code, 1973 (CrPC) — Section 156Penal Code, 1860 (IPC) — Section 376
High Courts15 Jan 2009Dismissed
Haridwar Singh Vs The State of Bihar now the State of Jharkhand and Others
Jharkhand High Court · (2011) 2 JCR 76
High Courts15 Jan 2009
Birendra Kumar Mishra Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 57 BLJR 1129 : (2009) 6 SLR 167
Jharkhand Primary Schools Appointment Rules, 2002 — Rule 2
High Courts15 Jan 2009Dismissed
Bihar State Road Transport Corporation Vs Sri Ranjit Prasad and Others
Jharkhand High Court · (2009) 01 JH CK 0029
High Courts13 Jan 2009
Manish Narayan Vs Seem Bourin and Others
Jharkhand High Court · (2009) ACJ 2271 : (2009) 2 JCR 287
High Courts13 Jan 2009Dismissed
Sushil Kumar Sinha Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 2 JCR 312
Constitution of India, 1950 — Article 14, 16
High Courts13 Jan 2009
Puja Kumari Vs Ambuj Kumar and Others
Jharkhand High Court · (2009) 01 JH CK 0057
High Courts13 Jan 2009Allowed
Central Coalfields Limited and Others Vs Narendra Kumar Giri
Jharkhand High Court · (2009) 57 BLJR 1110
Constitution of India, 1950 — Article 226
High Courts13 Jan 2009Dismissed
Bharat Coking Coal Ltd. and Others Vs Upendra Nath Singh
Jharkhand High Court · (2009) 01 JH CK 0040
High Courts13 Jan 2009Dismissed
Kurcha Mian, Barchu Mian @ Bahru Mian, Doman Mian and Chakla Mian Vs The State of Bihar (now Jharkhand)
Jharkhand High Court · (2009) 01 JH CK 0036
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts13 Jan 2009Allowed
Lalu Ansari Vs The State of Jharkhand
Jharkhand High Court · (2009) 01 JH CK 0024
Penal Code, 1860 (IPC) — Section 304B, 34
High Courts13 Jan 2009Allowed
Dr. Rajendra Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 2 JCR 367
High Courts12 Jan 2009Allowed
Harihar Yadav and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 01 JH CK 0124
Constitution of India, 1950 — Article 32
High Courts12 Jan 2009
Kameshwar Prasad Yadav Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 01 JH CK 0123
High Courts12 Jan 2009
Ghanshyam Upadhayay Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 57 BLJR 921
High Courts12 Jan 2009
Shobha Kumari and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 57 BLJR 923