COURT ARCHIVE

Jharkhand High Court judgments, 2009

1,384 judgments · page 66 of 70

High Courts20 Jan 2009Dismissed

Amir Hamja, Jan Mohammad @ Jainuddin, Dost Mohammad and Bhutkul Miya @ Bhatu Mian Vs The State of Bihar (Now Jharkhand)

Jharkhand High Court · (2009) 57 BLJR 2753

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 146, 147, 149, 302, 323

High Courts19 Jan 2009Allowed

Parshuram Shukla Vs State of Jharkhand and Others

Jharkhand High Court · (2009) 01 JH CK 0132

High Courts19 Jan 2009

Shri Sidheshwar Prasad Singh Vs State of Jharkhand and Others

Jharkhand High Court · (2009) 01 JH CK 0131

High Courts19 Jan 2009

Oriental Insurance Co. Ltd. Vs Smt. Bimla Devi and Others

Jharkhand High Court · (2009) 1 JCR 566

High Courts19 Jan 2009Allowed

The State of Jharkhand and Director General of Police Vs Gauri Shankar Singh

Jharkhand High Court · (2009) 2 JCR 306

High Courts19 Jan 2009Dismissed

Prakash Chandra Khetan Vs Maruti Udyog Ltd. and Others

Jharkhand High Court · (2009) 01 JH CK 0073

High Courts19 Jan 2009Dismissed

Ramendra Singh alias Rabindra Singh Vs Gandhi Bauri

Jharkhand High Court · AIR 2010 Jhar 5

Criminal Procedure Code, 1973 (CrPC) — Section 115

High Courts16 Jan 2009Dismissed

Dhanbad Cold Storage Private Limited Vs The Employees State Insurance Corporation and Others

Jharkhand High Court · (2009) 120 FLR 892 : (2009) 1 JCR 590 : (2009) 2 LLJ 608

Employees State Insurance Act, 1948 — Section 75, 82, 83

High Courts16 Jan 2009Dismissed

Hira Lal Kalundia Vs The State of Jharkhand

Jharkhand High Court · (2009) CriLJ 2284 : (2010) 6 RCR(Criminal) 1169

Criminal Procedure Code, 1973 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 375, 376

High Courts16 Jan 2009

Vivek Sarawgi (Minor) Vs State of Jharkhand and Others

Jharkhand High Court · (2009) 57 BLJR 1133

Constitution of India, 1950 — Article 226

High Courts16 Jan 2009Dismissed

Niranjan Mahato Vs State of Jharkhand and Others

Jharkhand High Court · (2009) 01 JH CK 0070

High Courts16 Jan 2009

Saryu Prasad Singh Vs State of Jharkhand and Others

Jharkhand High Court · (2009) 1 JCR 597

High Courts16 Jan 2009

Basic Fuels Pvt. Ltd. Vs Bharat Coking Coal Ltd. and Others

Jharkhand High Court · (2009) 1 JCR 595

High Courts16 Jan 2009

Chandra Shekhar Prasad Vs The Heavy Engineering Corporation Limited and Others

Jharkhand High Court · (2009) 1 JCR 598

High Courts16 Jan 2009Dismissed

Nelson Bhuiya, Pradip Gope and Motal Gundua Vs The State of Jharkhand

Jharkhand High Court · (2009) 57 BLJR 2749

Criminal Procedure Code, 1973 (CrPC) — Section 53Penal Code, 1860 (IPC) — Section 228A, 323, 34, 341, 376

High Courts16 Jan 2009Allowed

Jharkhand State Electricity Board Vs Sri B. Ram, General Manager-cum-Chief Engineer and Another

Jharkhand High Court · AIR 2009 Jhar 95 : (2009) 57 BLJR 1125

Electricity (Supply) Act, 1948 — Section 5

High Courts16 Jan 2009Allowed

Nasim Ansari @ Gura Mian Vs State of Jharkhand and Another

Jharkhand High Court · (2009) 57 BLJR 1118

Criminal Procedure Code, 1973 (CrPC) — Section 167(2)Penal Code, 1860 (IPC) — Section 363, 366A, 376

High Courts16 Jan 2009Dismissed

Brij Bhushan Vs State of Jharkhand

Jharkhand High Court · (2009) 01 JH CK 0014

Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13

High Courts16 Jan 2009

Bhatu Tuddu @ Gansha Tuddu Vs The State of Bihar

Jharkhand High Court · (2009) 01 JH CK 0006

Criminal Procedure Code, 1973 (CrPC) — Section 357Penal Code, 1860 (IPC) — Section 302, 304

High Courts16 Jan 2009Dismissed

Budhan Pandit Vs Bharat Refractories Ltd. and Others

Jharkhand High Court · (2009) 121 FLR 72 : (2009) 1 JCR 587