High Courts21 Jul 2009Dismissed
Gopal Singh and Others Vs The State of Jharkhand
Jharkhand High Court · (2009) 07 JH CK 0088
Criminal Procedure Code, 1973 (CrPC) — Section 227, 239, 245
COURT ARCHIVE
Jharkhand High Court judgments, 2009
1,384 judgments · page 29 of 70
High Courts21 Jul 2009Dismissed
Binay Bhushan Prasad Sinha, Udbir Singh, Braj Kishore Prasad and Prashant Kumar Chowdhary Vs The State of Jharkhand
Jharkhand High Court · (2009) 07 JH CK 0087
Criminal Procedure Code, 1973 (CrPC) — Section 227, 239, 245
High Courts21 Jul 2009
Arun Kumar Vs The State of Jharkhand, Rupa Kumari and Anustha
Jharkhand High Court · (2009) 07 JH CK 0080
Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 125, 497, 498
High Courts21 Jul 2009Dismissed
Nemtulla and Rani Praveen Vs The State of Jharkhand and Saleha Khatoon
Jharkhand High Court · (2009) 07 JH CK 0062
Criminal Procedure Code, 1973 (CrPC) — Section 107, 164, 319Penal Code, 1860 (IPC) — Section 307, 323, 324, 34, 341
High Courts21 Jul 2009Allowed
Kalyani Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 07 JH CK 0028
Constitution of India, 1950 — Article 14
High Courts20 Jul 2009
Sushil Kumar Sureka Vs Santosh Kumar Singh
Jharkhand High Court · (2009) 07 JH CK 0119
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 58, Order 21 Rule 97, Order 21 Rule 98
High Courts20 Jul 2009
Chandra Bhushan Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 07 JH CK 0051
High Courts20 Jul 2009Dismissed
Rajendra Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 07 JH CK 0043
High Courts20 Jul 2009Dismissed
Walter Kockley @ Walter Coakley Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 07 JH CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 147, 397
High Courts20 Jul 2009Dismissed
Diesel Care Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 07 JH CK 0034
High Courts20 Jul 2009
Tapeshwar Prasad Singh Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2009) 07 JH CK 0008
High Courts20 Jul 2009Dismissed
Amrendra Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 07 JH CK 0004
Arbitration and Conciliation Act, 1996 — Section 43(1), 43(3)
High Courts17 Jul 2009Dismissed
Zakir Ur Rahman and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 07 JH CK 0130
Constitution of India, 1950 — Article 226
High Courts17 Jul 2009Dismissed
Debu Napit, Kali Napit and Dasu Napit @ Dasi Napit Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 07 JH CK 0114
High Courts17 Jul 2009Allowed
Haris Chandra Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 07 JH CK 0113
High Courts17 Jul 2009Dismissed
Brahmi Impex Limited Vs Union of India (UOI) and Others
Jharkhand High Court · (2009) 57 BLJR 2735
Constitution of India, 1950 — Article 226Mineral Concession Act — Section 12, 26Mineral Concession Rules, 1960 — Rule 12, 26, 26(1), 44, 59
High Courts17 Jul 2009Dismissed
Sanjay Kumar Agarwal Vs The State of Jharkhand and Another
Jharkhand High Court · (2009) 57 BLJR 2733 : (2009) 122 FLR 1029 : (2010) 1 LLJ 343 : (2010) 5 RCR(Criminal) 654
Child Labour (Prohibition and Regulation) Act, 1986 — Section 14, 3Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts17 Jul 2009
Dr. Kailash Vihari Vs Union of India (UOI) and Others
Jharkhand High Court · (2009) 57 BLJR 2720
University Grants Commission Act, 1956 — Section 3
High Courts17 Jul 2009Allowed
J.C. Jani Vs The State of Jharkhand and Gopal Krishna Kedia
Jharkhand High Court · (2009) 57 BLJR 2729
Criminal Procedure Code, 1973 (CrPC) — Section 202Drugs and Cosmetics Act, 1940 — Section 17A, 27A, 34, 34(1)Penal Code, 1860 (IPC) — Section 274, 275, 336, 420
High Courts17 Jul 2009
Shakunti Devi Vs Bharat Coking Coal Limited and Others
Jharkhand High Court · (2009) 07 JH CK 0065