High Courts17 Jul 2009Allowed
Branch Manager, Oriental Insurance Co. Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 07 JH CK 0056
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Jharkhand High Court judgments, 2009
1,384 judgments · page 30 of 70
High Courts17 Jul 2009
Smt Kant Devi, Janardan Prasad and Others and Smt Tarit Barani Devi Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 07 JH CK 0054
Chotanagpur Tenancy Act, 1908 — Section 71A
High Courts17 Jul 2009Dismissed
Md. Sadre Alam Khan and Md. Tafique Khan Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 07 JH CK 0036
High Courts17 Jul 2009Dismissed
The Manager of B.S.R.T.C. and Prahlad Ahuja Vs The State of Jharkhand and Another
Jharkhand High Court · (2009) 07 JH CK 0029
High Courts16 Jul 2009
Vinay Kumar Singh Vs Presiding Officer, Labour Court and Others
Jharkhand High Court · (2009) 07 JH CK 0055
High Courts16 Jul 2009Allowed
Sumitra Devi and Others Vs The State of Jharkhand and Raju Mahto
Jharkhand High Court · (2009) 07 JH CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 198Penal Code, 1860 (IPC) — Section 323, 341, 494
High Courts15 Jul 2009Allowed
Sheikh Sabir, Sheikh Irshad and Nagen Gope Vs The State of Jharkhand
Jharkhand High Court · (2009) 07 JH CK 0122
Penal Code, 1860 (IPC) — Section 399, 402
High Courts15 Jul 2009
Rishikesh Mahra and Others Vs The State of Jharkhand
Jharkhand High Court · (2009) 07 JH CK 0101
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 300, 302, 304, 34
High Courts15 Jul 2009
Ramesh Balmiki @ Ramesh Vs Steel Authority of India Limited and Others
Jharkhand High Court · (2009) 123 FLR 507
Constitution of India, 1950 — Article 226
High Courts15 Jul 2009Dismissed
Manikant Dubey and Pravash Chandra Mishra Vs The State of Jharkhand and Kiran Kumari Mishra @ Kumari Kiran
Jharkhand High Court · (2009) 07 JH CK 0077
Criminal Procedure Code, 1973 (CrPC) — Section 125, 156, 190, 195, 340Penal Code, 1860 (IPC) — Section 193, 196, 200, 209, 417
High Courts15 Jul 2009Dismissed
Sri Bidyadhar Mahato and Others Vs Management of Bajrang Mica Co. Ltd. and Others
Jharkhand High Court · (2009) 07 JH CK 0018
High Courts15 Jul 2009Allowed
Arjun Kondankal and Others Vs Rando Kondankal and Others
Jharkhand High Court · (2011) ACJ 143
Motor Vehicles Act, 1988 — Section 166
High Courts14 Jul 2009Allowed
Duja Soren Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 07 JH CK 0121
High Courts14 Jul 2009Dismissed
Durga Devi and Another Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 07 JH CK 0120
High Courts14 Jul 2009Dismissed
Lala Mishra, Paresh Mishra @ Paresh Chandra Mishra and Sapan Mishra @ Sapan Kumar @ Sapan Kr. Mishra Vs The State of Jharkhand
Jharkhand High Court · (2009) 07 JH CK 0117
Criminal Procedure Code, 1973 (CrPC) — Section 173, 239, 319Penal Code, 1860 (IPC) — Section 323, 324, 341, 504
High Courts14 Jul 2009Dismissed
Dr. (Mrs.) Geeta Sharma Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 07 JH CK 0050
High Courts13 Jul 2009
Bhouwa Munda and Others Vs Gauri Shankar Choudhary and Another
Jharkhand High Court · (2009) 07 JH CK 0112
Constitution of India, 1950 — Article 227
High Courts13 Jul 2009Dismissed
State of Bihar (Now Jharkhand) Vs Suresh Kapri and Others
Jharkhand High Court · (2009) 07 JH CK 0100
Penal Code, 1860 (IPC) — Section 302, 34
High Courts13 Jul 2009Dismissed
Bangali @ Naresh Prasad Sahu Vs The State of Jharkhand
Jharkhand High Court · (2009) 07 JH CK 0086
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts13 Jul 2009
Binay Kumar and Others Vs Chotan Mahto and Others
Jharkhand High Court · AIR 2010 Jhar 64
Constitution of India, 1950 — Article 226