High Courts18 Nov 2008Dismissed
State of Bank of India Vs Rani Devi and Others
Jharkhand High Court · (2009) 2 JCR 312A
COURT ARCHIVE
Jharkhand High Court judgments, 2008
1,281 judgments · page 9 of 65
High Courts18 Nov 2008
Palo Kui Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 11 JH CK 0014
High Courts18 Nov 2008
Mrs. Honey Sinha Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 11 JH CK 0013
High Courts18 Nov 2008
Salim Raza and Others Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2008) 11 JH CK 0012
High Courts18 Nov 2008Dismissed
Dr. (Mrs.) Rafat Ara Vs Ranchi University and Others
Jharkhand High Court · (2009) 1 JCR 166
High Courts17 Nov 2008Dismissed
Suresh Kumar Singh and Another Vs Shyam Nandan Singh and Others
Jharkhand High Court · (2008) 11 JH CK 0067
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts17 Nov 2008Dismissed
Triloki Nath Tripathi Vs Canara Bank and Another
Jharkhand High Court · (2008) 11 JH CK 0066
Limitation Act, 1963 — Section 5
High Courts14 Nov 2008
Yashwant Sharan and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 1 JCR 162
High Courts14 Nov 2008
Sunil Mittal Vs The State of Jharkhand and Another
Jharkhand High Court · (2009) 1 JCR 156
Criminal Procedure Code, 1973 (CrPC) — Section 203Penal Code, 1860 (IPC) — Section 477A
High Courts14 Nov 2008Dismissed
Kamla Shankar Dubey Vs The Central Government Industrial Tribunal-cum-Labour Court and Others
Jharkhand High Court · (2009) 120 FLR 525 : (2009) 1 JCR 210
Industrial Disputes Act, 1947 — Section 10, 25FFF
High Courts14 Nov 2008Dismissed
Nagendra Ojha Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 1 JCR 208
High Courts14 Nov 2008
Jai Prakash Narayan Sinha Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 11 JH CK 0026
High Courts12 Nov 2008Allowed
Arya Kumar Lal Vs Bihar State Electricity Board and Others
Jharkhand High Court · (2009) 1 JCR 163
Bihar Pension Rules, 1950 — Rule 43
High Courts12 Nov 2008Allowed
Suresh Prasad Singh and Others Vs State of Bihar and Another
Jharkhand High Court · (2009) 1 JCR 125
Land Acquisition Act, 1894 — Section 18
High Courts12 Nov 2008Allowed
Ram Naresh Singh and Janardhan Prasad Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 1 JCR 168
High Courts12 Nov 2008
Badri Narayan Yadav Vs The State of Bihar and Others
Jharkhand High Court · (2009) 1 JCR 158
Penal Code, 1860 (IPC) — Section 109, 120B, 342, 376
High Courts12 Nov 2008Allowed
Biru Sao Vs Manoj Kumar Soni and Another
Jharkhand High Court · (2009) 1 JCR 14
Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 52
High Courts12 Nov 2008
Chandrasekhar Prasad Vs Soni Nagvanshi
Jharkhand High Court · (2008) 11 JH CK 0037
Constitution of India, 1950 — Article 226, 227
High Courts12 Nov 2008Allowed
Sita Ram Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 1 JCR 18
High Courts12 Nov 2008Dismissed
Shailendra Singh Vs Union of India (UOI) and Others
Jharkhand High Court · (2008) 119 FLR 1101 : (2009) 1 JCR 150
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 33, 47