High Courts20 Nov 2008Dismissed
Fulmani Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 1 JCR 126
COURT ARCHIVE
Jharkhand High Court judgments, 2008
1,281 judgments · page 8 of 65
High Courts20 Nov 2008Dismissed
Sundari Marandi and Others Vs Maharani Hembram
Jharkhand High Court · AIR 2009 Jhar 65 : (2009) 1 JCR 378 : (2009) 1 JCR 11
High Courts20 Nov 2008Dismissed
Madan Lal Agarwal Vs Smt. Sita Devi Khirwal and Others
Jharkhand High Court · AIR 2010 Jhar 7 : (2009) 1 JCR 181
Constitution of India, 1950 — Article 227
High Courts20 Nov 2008Dismissed
Tulsidas Patel and Others Vs Md. Shafique and Another
Jharkhand High Court · (2009) 1 JCR 187
Civil Procedure Code, 1908 (CPC) — Section 47Constitution of India, 1950 — Article 227
High Courts20 Nov 2008
Jashmati Devi Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 1 JCR 627
High Courts20 Nov 2008Dismissed
Smt. Neela Sangeeta Lakra and Others Vs Jhalko Devi and Others
Jharkhand High Court · (2009) 1 JCR 537
Chotanagpur Tenancy Act, 1908 — Section 46, 46(1)(b)
High Courts20 Nov 2008Allowed
Yugeshwar Pandit Vs Heavy Engineering Corporation Ltd. and Others
Jharkhand High Court · (2009) 1 JCR 458
High Courts20 Nov 2008Allowed
Shefali Bala Devya and Gautam Kumar Dubey Vs Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2009) 1 JCR 452
High Courts19 Nov 2008
Pradeep Kumar Sharma and Others Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2008) 11 JH CK 0065
High Courts19 Nov 2008
Parikha Mehta @ Parikha Prasad Mehta and Another and Satendra Yadav Vs State of Jharkhand
Jharkhand High Court · (2009) 1 JCR 201
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts19 Nov 2008Dismissed
Sandhu Munda and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 1 JCR 202
Chotanagpur Tenancy Act, 1908 — Section 240, 242, 256, 46
High Courts19 Nov 2008
Neelu Kumar alias Neelu Kumari Verma alias Nitu Kumari Vs Birendra Verma
Jharkhand High Court · (2008) 11 JH CK 0050
Hindu Marriage Act, 1955 — Section 9Penal Code, 1860 (IPC) — Section 498A
High Courts19 Nov 2008Dismissed
Ashok Kumar Singh Vs Pankhrasius Toppo and Another
Jharkhand High Court · (2008) 11 JH CK 0049
High Courts19 Nov 2008Allowed
Akhouri Akhileshwari Charan Lal and Others Vs State of Bihar and Others
Jharkhand High Court · (2009) 1 JCR 193
Chotanagpur Tenancy Act, 1908 — Section 71A
High Courts19 Nov 2008Allowed
National Insurance Company Limited Vs Ramjee Pandey and Another
Jharkhand High Court · (2009) ACJ 2301 : AIR 2009 Jhar 77 : (2009) 1 JCR 145
Constitution of India, 1950 — Article 142Motor Vehicles Act, 1988 — Section 147, 149, 166
High Courts18 Nov 2008Dismissed
Rameshwar Oraon Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 1 JCR 398
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 203Penal Code, 1860 (IPC) — Section 147, 409, 466, 468, 471
High Courts18 Nov 2008
Dr. Prabhu Prasad Sinha Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 11 JH CK 0051
High Courts18 Nov 2008
Brahmanand Mineral Water Products Pvt. Ltd. Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2008) 11 JH CK 0048
High Courts18 Nov 2008Allowed
Sunil Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 1 JCR 405
Penal Code, 1860 (IPC) — Section 395
High Courts18 Nov 2008
Chetlal Mandal and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 11 JH CK 0027