High Courts03 Dec 2008Dismissed
Ram Gopal Sah Vs The State of Jharkhand
Jharkhand High Court · (2009) 2 DMC 848
Criminal Procedure Code, 1973 (CrPC) — Section 319Dowry Prohibition Act, 1961 — Section 2, 3, 3(1), 3(2), 7
COURT ARCHIVE
Jharkhand High Court judgments, 2008
1,281 judgments · page 6 of 65
High Courts02 Dec 2008Dismissed
Smt. Padmini Devi and Others Vs Central Coalfields Limited and Others
Jharkhand High Court · (2008) 12 JH CK 0093
High Courts02 Dec 2008Dismissed
Suresh Sharma Vs Smt. Chintamoni Sharma and Another
Jharkhand High Court · (2009) 1 JCR 370
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)(c)
High Courts02 Dec 2008Allowed
Bihar State Financial Corporation Vs Raj Hans Steel Ltd. and Others
Jharkhand High Court · AIR 2009 Jhar 136
High Courts02 Dec 2008Dismissed
Uday Shankar Singh Vs Hindustan Steelworks Construction Ltd. and Others
Jharkhand High Court · (2008) 12 JH CK 0057
High Courts02 Dec 2008Allowed
Dhrupdeo Tiwari and Another Vs State of Jharkhand
Jharkhand High Court · (2009) 1 JCR 6
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 446, 449, 82, 83
High Courts02 Dec 2008Dismissed
Haridwar Pandey Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 12 JH CK 0034
High Courts02 Dec 2008
Radhika Raman Prasad Singh Vs State of Jharkhand
Jharkhand High Court · (2008) 12 JH CK 0003
Criminal Procedure Code, 1973 (CrPC) — Section 82, 83
High Courts02 Dec 2008Dismissed
Ram Jiwan Sahu and Another Vs State of Jharkhand
Jharkhand High Court · (2008) 12 JH CK 0002
High Courts01 Dec 2008Dismissed
Basudeo Ahir @ Basudeo Kumar Mahto and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 1 JCR 3
Chotanagpur Tenancy Act, 1908 — Section 71A
High Courts01 Dec 2008Dismissed
Mrs. Santoshila D. Hembrom Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 1 JCR 4
High Courts01 Dec 2008Allowed
Kendriya Vidyalaya Sangathan and Another Vs State of Jharkhand and Another
Jharkhand High Court · (2009) 1 JCR 363
Constitution of India, 1950 — Article 226
High Courts28 Nov 2008
Binoda Nand Jha Vs Union of India (UOI) and Others
Jharkhand High Court · (2008) 11 JH CK 0068
High Courts28 Nov 2008Dismissed
Prithivi Nath Ram Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 11 JH CK 0064
High Courts28 Nov 2008Dismissed
Sonu Thapa Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 120 FLR 534
High Courts28 Nov 2008Dismissed
Shri Blacious Toppo and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 1 JCR 412
High Courts28 Nov 2008Dismissed
Ashok Kumar Sinha and Mahendra Pratap Singh @ M.P. Singh Vs Bihar State Financial Corporation and Others
Jharkhand High Court · AIR 2009 Jhar 42 : (2010) 1 BC 126
Constitution of India, 1950 — Article 226State Financial Corporations Act, 1951 — Section 29
High Courts28 Nov 2008
Etwa Oraon and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 11 JH CK 0005
High Courts28 Nov 2008Dismissed
Tara Shanker Das Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 11 JH CK 0003
Constitution of India, 1950 — Article 226
High Courts27 Nov 2008Allowed
Hare Ram Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 11 JH CK 0071
Motor Vehicles Act, 1988 — Section 2, 40, 41, 55