High Courts05 Dec 2008Dismissed
Papinder Singh Vs State of Jharkhand
Jharkhand High Court · (2009) CriLJ 1913
COURT ARCHIVE
Jharkhand High Court judgments, 2008
1,281 judgments · page 5 of 65
High Courts05 Dec 2008Dismissed
Mangra Munda and Others Vs Babi Dan and Others
Jharkhand High Court · (2008) 12 JH CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts05 Dec 2008Allowed
Arbind Bhushan Dey and Others, Suresh Kumar Sharma and Others and Ashok Kumar Prajapati Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 1 JCR 513
Constitution of India, 1950 — Article 14, 16, 309
High Courts05 Dec 2008Allowed
Ram Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 1 JCR 510
High Courts05 Dec 2008Dismissed
Smt. Manti Devi Vs Central Coalfield Ltd. and Others
Jharkhand High Court · (2009) 1 JCR 511
High Courts05 Dec 2008Allowed
Shiblal Manjhi Vs Central Coal Field Ltd. and Others
Jharkhand High Court · (2009) 1 JCR 507
Constitution of India, 1950 — Article 14Penal Code, 1860 (IPC) — Section 302
High Courts05 Dec 2008Dismissed
Kishore Kumar Gera Vs State of Jharkhand and Another
Jharkhand High Court · (2009) 1 JCR 504
Penal Code, 1860 (IPC) — Section 406, 420
High Courts05 Dec 2008
Smt. Prem Lata Sinha and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 1 JCR 516
High Courts05 Dec 2008Dismissed
G.S. Bajwa Vs State of Jharkhand and Another
Jharkhand High Court · (2009) 1 JCR 505
Criminal Procedure Code, 1973 (CrPC) — Section 202, 203Penal Code, 1860 (IPC) — Section 420
High Courts04 Dec 2008
Fr. James Toppo S.J. Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 12 JH CK 0104
High Courts04 Dec 2008
Kailash Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 1 JCR 9
Constitution of India, 1950 — Article 14, 16
High Courts04 Dec 2008Dismissed
Dilip Kumar Keshari Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 1 JCR 634
Penal Code, 1860 (IPC) — Section 323, 325, 341, 379
High Courts04 Dec 2008
Sailendra Singh Vs Union of India (UOI) and Others
Jharkhand High Court · (2011) 2 JCR 79 : (2009) 5 SLR 242
High Courts04 Dec 2008Allowed
Nikhat Jahan Vs State of Jharkhand and Another
Jharkhand High Court · (2009) 1 JCR 573
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 108, 307, 323, 324, 341
High Courts04 Dec 2008Allowed
Shanti Udyog Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 1 JCR 536
High Courts04 Dec 2008Dismissed
Dulal Chandra Basu Vs State of Jharkhand and Another
Jharkhand High Court · (2009) 1 JCR 542
Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 420
High Courts03 Dec 2008Dismissed
State of Jharkhand and Another Vs Kanchan Agrawala
Jharkhand High Court · (2008) 12 JH CK 0111
High Courts03 Dec 2008
Ashok Kumar Vishwakarma Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 1 JCR 9A
Chotanagpur Tenancy Act, 1908 — Section 71
High Courts03 Dec 2008Dismissed
Vijay Kumar Sinha Vs Union of India (UOI) and Others
Jharkhand High Court · (2009) 120 FLR 832 : (2009) 1 JCR 1
High Courts03 Dec 2008Allowed
Shyamdhan Mahto Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 1 JCR 8
Constitution of India, 1950 — Article 14