High Courts16 Dec 2008Allowed
Chandan Kumar Manjhi, P.K. Ghosh @ Deepak Kumar Ghosh and Kalika Pathak Vs The State of Jharkhand and Another
Jharkhand High Court · (2009) 57 BLJR 940
Penal Code, 1860 (IPC) — Section 304
COURT ARCHIVE
Jharkhand High Court judgments, 2008
1,281 judgments · page 3 of 65
High Courts16 Dec 2008Dismissed
Tripurari Mandal Vs Oriental Insurance Corporation and Another
Jharkhand High Court · (2010) ACJ 95 : (2009) 1 JCR 335
High Courts16 Dec 2008Allowed
Satyendra Narayan Singh Vs The State of Bihar now Jharkhand and Others
Jharkhand High Court · (2008) 12 JH CK 0069
High Courts16 Dec 2008Allowed
Ratan Kumar and Others Vs Joackim Toppo, The Principal Secretary, Department of Personal, Government of Jharkhand, The Deputy Secretary, Department of Personal, Government of Jharkhand and State of Jhakhand Dr. Pravin Shankar and Others Vs Cyprian Prakash Baxla and Others
Jharkhand High Court · (2009) 1 JCR 313
High Courts15 Dec 2008Allowed
Radheshyam Sah Vs Rajesh Kumar Sah and Others
Jharkhand High Court · AIR 2009 Jhar 86
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts15 Dec 2008Allowed
Manas Kumar Bindu @ Manas Kr. Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 1 JCR 279
Forest (Conservation) Act, 1980 — Section 3AForest Act, 1927 — Section 26Wild Life (Protection) Act, 1972 — Section 51
High Courts15 Dec 2008Allowed
Kirto alias Kisto Chit Munda alias Chritochi alias Kirto Tiru (Munda) Vs The State of Bihar (now Jharkhand)
Jharkhand High Court · (2009) 1 JCR 309
Penal Code, 1860 (IPC) — Section 201, 302, 304
High Courts15 Dec 2008
Navchetan Sahkari Grih Nirman Samiti Limited and Others Vs State of Jharkhand and Another
Jharkhand High Court · (2009) 57 BLJR 1713
High Courts15 Dec 2008Dismissed
Haricharan Mahto Vs State of Jharkhand and Another
Jharkhand High Court · (2009) 2 JCR 408
Penal Code, 1860 (IPC) — Section 302, 323
High Courts13 Dec 2008Allowed
Bharat Cocking Coal Ltd. and Others Vs Gopal Singh
Jharkhand High Court · (2009) 57 BLJR 2697
Industrial Disputes Act, 1947 — Section 10
High Courts13 Dec 2008
Tata Motors Ltd. (earlier Known as "Tata Engineering and Locomotive Company Ltd.") Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 12 JH CK 0082
Central Sales Tax Act, 1956 — Section 8
High Courts12 Dec 2008
Phillip Tirkey Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 12 JH CK 0101
High Courts12 Dec 2008Partly Allowed
Joto Munda and Arial Munda Vs The State of Bihar (Now Jharkhand)
Jharkhand High Court · (2009) 1 JCR 278
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts12 Dec 2008Dismissed
Narayan Soren and Others Vs Ranjan Murmu and Others
Jharkhand High Court · AIR 2009 Jhar 23 : (2009) 1 JCR 262
Constitution of India, 1950 — Article 13, 14, 15, 16, 25
High Courts12 Dec 2008
Branch Manager, Oriental Insurance Co. Ltd. Vs Kunti Devi and Others
Jharkhand High Court · (2009) ACJ 2795
Motor Vehicles Act, 1988 — Section 147
High Courts12 Dec 2008Allowed
Branch Manager, Oriental Insurance Company Ltd. Vs Kunti Devi and Others
Jharkhand High Court · AIR 2009 Jhar 74 : (2009) 57 BLJR 676 : (2009) 1 JCR 556
Motor Vehicles Act, 1988 — Section 147
High Courts12 Dec 2008
Kamdeo Prasad Shahi Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 12 JH CK 0070
High Courts12 Dec 2008Allowed
Nandkeshwar Prasad Vs Jharkhand State Electricity Boardand Others
Jharkhand High Court · (2009) 1 JCR 271
High Courts12 Dec 2008
Basant Kumar Choudhary Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 1 JCR 296
Constitution of India, 1950 — Article 14, 16
High Courts12 Dec 2008
Bihar State Mineral Development Corporation Ltd. Now Jharkhand State Mineral Development Corporation Ltd. and Others Vs Choudhary Ram and Others
Jharkhand High Court · (2008) 12 JH CK 0048