High Courts12 Dec 2008
Shashi Bhushan Prasad Vs Bihar State Electricity Board and Others
Jharkhand High Court · (2008) 12 JH CK 0047
COURT ARCHIVE
Jharkhand High Court judgments, 2008
1,281 judgments · page 4 of 65
High Courts12 Dec 2008
Dr. Rajat Nath Roy Vs State of Jharkhand and Others
Jharkhand High Court · AIR 2009 Jhar 67
Constitution of India, 1950 — Article 299, 300A
High Courts12 Dec 2008Dismissed
Yugeshwar Mochi Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 1 JCR 521
High Courts12 Dec 2008
Navdeep Kumar Komal Vs Managing Director, SAIL, Bokaro Steel Plant and Others
Jharkhand High Court · (2009) 1 JCR 519
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 33
High Courts12 Dec 2008Allowed
Sh. Avinash Sharan and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 12 JH CK 0010
High Courts12 Dec 2008Allowed
Bharat Engineering and Body Builder Co. Pvt. Ltd. Vs Ramdeo Sharma
Jharkhand High Court · (2009) 1 JCR 523
Industrial Disputes Act, 1947 — Section 10, 33C
High Courts12 Dec 2008Allowed
Oriental Insurance Co. Ltd. Vs Kunti Devi and Others
Jharkhand High Court · (2010) ACJ 2129
Motor Vehicles Act, 1988 — Section 147, 147(1)
High Courts11 Dec 2008
Saraswati Tirkey Vs State of Bihar and Others
Jharkhand High Court · (2009) 1 JCR 599
High Courts11 Dec 2008
Sudhir Kumar Choubey Vs Union of India (UOI) and Others
Jharkhand High Court · (2011) 2 JCR 71
Constitution of India, 1950 — Article 14, 21
High Courts11 Dec 2008
Siya Ram Agarwal and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 1 JCR 601
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts10 Dec 2008
Brigadier Rakesh Sharma Vs Union of India (UOI) and Others
Jharkhand High Court · (2009) 57 BLJR 950 : (2009) 1 JCR 526
Army Act, 1950 — Section 27
High Courts10 Dec 2008Dismissed
Debashish Chatterjee Vs The State of Jharkhand and Another
Jharkhand High Court · (2008) 12 JH CK 0086
Contract Labour (Regulation and Abolition) Act, 1970 — Section 10, 24
High Courts10 Dec 2008
Umesh Narayan Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 1 JCR 498
High Courts10 Dec 2008
Jai Prakash Mehta Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 1 JCR 497
High Courts08 Dec 2008Allowed
Satendra Singh Vs The State of Jharkhand, The Director General and Inspector General of Police, The Addl. Director General of Police, Crime Investigation Department and Ranjeet Singh
Jharkhand High Court · (2009) CriLJ 2280
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(2) , 173(3), 173(4), 173(5)Evidence Act, 1872 — Section 157
High Courts08 Dec 2008Allowed
Praveen Kumar Vs State of Jharkhand and Another
Jharkhand High Court · (2009) 1 JCR 500
Dowry Prohibition Act, 1961 — Section 3, 4Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 498A
High Courts08 Dec 2008Allowed
Ram Lakhan Shaw Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2009) 1 JCR 501
High Courts06 Dec 2008Allowed
Employers in relation to the Management of Jayrampur colliery of BCCL Vs Their workman represented by Vice President of National Coal Workers Congress and Others
Jharkhand High Court · (2009) 57 BLJR 948 : (2009) 1 JCR 502
Industrial Disputes Act, 1947 — Section 10
High Courts06 Dec 2008Allowed
Umakant Yadav and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 12 JH CK 0026
High Courts06 Dec 2008
Binod Kumar Barthwal Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2009) 2 JCR 411
Electricity Act, 2003 — Section 126(5), 135