High Courts11 Nov 2008Dismissed
Haranganj Grih Nirman Sahyog Samiti Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 1 JCR 13
COURT ARCHIVE
Jharkhand High Court judgments, 2008
1,281 judgments · page 10 of 65
High Courts11 Nov 2008Allowed
Bhagwan Lal Vs Sri Arvind Lal and Others
Jharkhand High Court · (2008) 4 JCR 561
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 5Succession Act, 1925 — Section 276
High Courts11 Nov 2008Dismissed
Tapti Sadhu Vs State of Jharkhand and Others
Jharkhand High Court · (2009) CriLJ 1904
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173Penal Code, 1860 (IPC) — Section 166, 167, 306, 309, 366
High Courts11 Nov 2008Allowed
Bank of India Vs Aswi Electricals, Rekha Singh and Prof. S.P. Singh
Jharkhand High Court · AIR 2010 Jhar 66 : (2009) 57 BLJR 616 : (2010) CriLJ 2948 : (2009) 1 JCR 444
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 14, Order 6 Rule 15, Order 7 Rule 4Contract Act, 1872 — Section 10Limitation Act, 1908 — Article 115, 57
High Courts10 Nov 2008Dismissed
Bharat Coking Coal Ltd. Vs Ramlal Mahto and Others
Jharkhand High Court · (2009) 1 JCR 20
Land Acquisition Act, 1894 — Section 4
High Courts05 Nov 2008Dismissed
Peter Bara Vs The State of Jharkhand, The Revisional Officer-cum-Secretary, Forest and Environment Department, The Deputy Commissioner and The Authorised-Cum-Divisional Forest Officer, Forest Division
Jharkhand High Court · (2009) 1 JCR 543
Forest Act, 1927 — Section 33, 41, 42, 52Penal Code, 1860 (IPC) — Section 414
High Courts25 Oct 2008Allowed
Sri Yudhishthir Roy Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 4 JCR 689
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 188, 406, 420, 452
High Courts25 Oct 2008Allowed
Bokaro Steel Employees Co-operative House Construction Society Limited Vs The State of Jharkhand and Others
Jharkhand High Court · AIR 2009 Jhar 39 : (2009) 1 JCR 141
Constitution of India, 1950 — Article 14, 19, 300ACriminal Procedure Code, 1973 (CrPC) — Section 102Income Tax Act, 1961 — Section 226
High Courts25 Oct 2008Allowed
Md. Rahman Vs State of Jharkhand and Others
Jharkhand High Court · (2009) CriLJ 1914 : (2009) 1 JCR 198
Constitution of India, 1950 — Article 226Forest Act, 1927 — Section 20, 33, 41, 42Penal Code, 1860 (IPC) — Section 413, 414, 420
High Courts25 Oct 2008Allowed
Felix Tamba Vs The State of Jharkhand and Others
Jharkhand High Court · AIR 2009 Jhar 1 : (2008) 4 JCR 542
Constitution of India, 1950 — Article 10, 14, 15, 16, 17
High Courts24 Oct 2008Allowed
Md. Javed Vs State of Jharkhand
Jharkhand High Court · (2008) 4 JCR 688
Coal Mines (Nationalisation) Act, 1973 — Section 30Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts23 Oct 2008Allowed
Shambhu Kumar Gupta Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 10 JH CK 0056
High Courts23 Oct 2008Dismissed
Mathai Marandi, Nandlal Marandi, Suniram Marandi and Mangal Marandi Vs The State of Bihar (now Jharkhand)
Jharkhand High Court · (2008) 10 JH CK 0051
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 323, 34
High Courts23 Oct 2008Dismissed
Court On Its Own Motion Vs State of Jharkhand and Santosh Kumar Singh
Jharkhand High Court · (2009) 1 JCR 74
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 437, 438, 439Penal Code, 1860 (IPC) — Section 120B, 420
High Courts23 Oct 2008Allowed
Smt. Siya Devi Vs Union of India (UOI) and Others
Jharkhand High Court · (2009) 2 JCR 464
High Courts23 Oct 2008
Utsav Flavours Vs The Union of India (UOI) and Others
Jharkhand High Court · (2008) 10 JH CK 0015
High Courts22 Oct 2008Allowed
Rijhu Pahan and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 4 JCR 575
Chotanagpur Tenancy Act, 1908 — Section 71, 71(A), 71A
High Courts22 Oct 2008Dismissed
Employers in relation to the Management of Dhansar Colliery Vs Their Workmen
Jharkhand High Court · (2009) 1 JCR 80
High Courts22 Oct 2008Dismissed
Japendra Kumar Singh Vs The State of Bihar and Others
Jharkhand High Court · (2008) 10 JH CK 0047
High Courts22 Oct 2008Dismissed
Gyanchand Saw and Others Vs The State of Bihar and Others
Jharkhand High Court · (2009) 121 FLR 15 : (2009) 1 JCR 36
Constitution of India, 1950 — Article 14