High Courts20 Oct 2008
Birendra Kumar Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 4 JCR 602
COURT ARCHIVE
Jharkhand High Court judgments, 2008
1,281 judgments · page 12 of 65
High Courts18 Oct 2008
Surendra Prasad Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 1 JCR 109
High Courts18 Oct 2008Allowed
Ram Ayodhya Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 1 JCR 421
Constitution of India, 1950 — Article 14, 16, 21
High Courts18 Oct 2008
Babulal Gowalla Vs Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2009) 1 JCR 45
High Courts18 Oct 2008
Bisheshwar Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 1 JCR 32
High Courts17 Oct 2008
Darastul Khalif Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 4 JCR 612
Criminal Procedure Code, 1973 (CrPC) — Section 195, 340, 341, 482
High Courts17 Oct 2008Dismissed
Sugan Prasad Mehta Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 120 FLR 527 : (2008) 4 JCR 588
High Courts17 Oct 2008Dismissed
Md. Bannu Vs The State of Bihar
Jharkhand High Court · (2009) 1 JCR 27
Criminal Procedure Code, 1973 (CrPC) — Section 161, 2, 262, 263, 264Essential Commodities Act, 1955 — Section 3, 7
High Courts17 Oct 2008
Management of Bokaro Steel Plant, Steel Authority of India Ltd. Vs The General Secretary, Bokaro Steel Rastriya Mazdoor Sangh and Another
Jharkhand High Court · (2008) 4 JCR 607
Industrial Disputes Act, 1947 — Section 19(i)(c)
High Courts16 Oct 2008Allowed
Smt. Sulochana Kumari and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 119 FLR 857
High Courts16 Oct 2008Dismissed
Subrata Kumar Ghosh and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 1 JCR 132
National Council for Teacher Education Act, 1993 — Section 14, 16
High Courts16 Oct 2008Dismissed
Ashok Kumar Shit and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 1 JCR 128
National Council for Teacher Education Act, 1993 — Section 14, 16
High Courts16 Oct 2008Dismissed
Sayeedur Rahman Vs Noushaba Shaheen
Jharkhand High Court · (2008) 4 JCR 582
High Courts16 Oct 2008Dismissed
Employer in Relation to the Management of Life Insurance Corporation of India Vs The Union of India (UOI) and Others
Jharkhand High Court · (2009) 1 JCR 413
Industrial Disputes Act, 1947 — Section 10, 2LIFE INSURANCE CORPORATION ACT, 1956 — Section 2, 25F, 33C, 48, 49
High Courts16 Oct 2008Allowed
Basant Kumar Keshari Vs Vinod Kumar Keshari and Others
Jharkhand High Court · (2008) 4 JCR 590
High Courts16 Oct 2008
Kirtya Nand Mishra Vs Santhal Parganas Gramin Bank and Others
Jharkhand High Court · (2009) 1 JCR 102
High Courts16 Oct 2008
Neelam Devi Vs Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2009) 1 JCR 104
High Courts16 Oct 2008Dismissed
Bhudhar Shaw and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 1 JCR 441
National Council for Teacher Education Act, 1993 — Section 14, 16
High Courts15 Oct 2008
Hari Kishore Chaudhary Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 119 FLR 856
High Courts15 Oct 2008
Ramdeo Mahto Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 10 JH CK 0057