High Courts24 Sept 2008
Dudheshwar Mahto Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 1 JCR 174
COURT ARCHIVE
Jharkhand High Court judgments, 2008
1,281 judgments · page 14 of 65
High Courts24 Sept 2008
Rama Shankar Prasad Vs State of Jharkhand
Jharkhand High Court · (2008) 09 JH CK 0079
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 34, 406, 420
High Courts24 Sept 2008
Ram Chandra Jaiswal Vs M.S.T.C. Ltd. A Government of India Enterprise and Others
Jharkhand High Court · (2008) 4 JCR 489
Constitution of India, 1950 — Article 12
High Courts24 Sept 2008Allowed
Vinod Kumar Varman and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 57 BLJR 651 : (2009) 1 JCR 407
Constitution of India, 1950 — Article 19(1)
High Courts24 Sept 2008
Maju Kumari Singh @ Smt. Manju Singh Vs Avinash Kumar Singh
Jharkhand High Court · AIR 2009 Jhar 35 : (2009) 1 JCR 400
Dowry Prohibition Act, 1961 — Section 3, 4Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 23
High Courts24 Sept 2008Allowed
Santosh Kumar Dubey Vs Steel Authority of India Ltd. and Others
Jharkhand High Court · (2009) 1 JCR 110
Land Acquisition Act, 1894 — Section 12
High Courts23 Sept 2008Dismissed
Rabhan Hembram Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 09 JH CK 0117
High Courts23 Sept 2008
Jogendra Singh Vs State of Jharkhand and Mahabir Bhagat
Jharkhand High Court · (2009) 57 BLJR 427 : (2009) 1 JCR 343
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Payment of Wages Act, 1936 — Section 15, 2Penal Code, 1860 (IPC) — Section 406, 417, 419, 420
High Courts23 Sept 2008
Carefull Kandeyang Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 57 BLJR 307 : (2008) 4 JCR 494
High Courts23 Sept 2008Dismissed
Dr. Shamma Begum Vs The Bihar College Service Commission and Others
Jharkhand High Court · (2009) 1 JCR 417
Constitution of India, 1950 — Article 226
High Courts23 Sept 2008
Braj Bhuthan Singh Vs Dwarika Ram and Others
Jharkhand High Court · (2008) 09 JH CK 0011
High Courts23 Sept 2008Dismissed
Om Prakash Pathak Vs State of Jharkhand
Jharkhand High Court · (2008) 09 JH CK 0010
Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 468Prevention of Corruption Act, 1988 — Section 13
High Courts22 Sept 2008Dismissed
Jharkhand State Electricity Board Vs Naveen Kumar Singh and Others
Jharkhand High Court · (2009) 1 JCR 383
Electricity (Supply) Act, 1948 — Section 79
High Courts22 Sept 2008
Salika Bibi Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 09 JH CK 0101
Penal Code, 1860 (IPC) — Section 302
High Courts22 Sept 2008Allowed
Sri Chandrika Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 2 JCR 407
High Courts22 Sept 2008
Devendra Prasad Singh Vs R.P. Ritolia, C.M.D. CCL and Others
Jharkhand High Court · (2009) 1 JCR 212
High Courts22 Sept 2008
Domco Smokeless Fuels Pvt. Ltd. Vs Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2008) 09 JH CK 0077
High Courts22 Sept 2008
Sunil Kumar Sharma Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 1 JCR 387
High Courts22 Sept 2008
BOC India Limited Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 1 JCR 337
Constitution of India, 1950 — Article 129, 215, 226Penal Code, 1860 (IPC) — Section 139
High Courts20 Sept 2008Dismissed
Churaman Das Bhandani Vs The State of Jharkhand, Jagarnath Prasad and Mukesh Prasad
Jharkhand High Court · (2008) 09 JH CK 0002
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 420