COURT ARCHIVE

Jharkhand High Court judgments, 2008

1,281 judgments · page 16 of 65

High Courts10 Sept 2008

Md. Nazim, Aydhya Prasad Singh, Om Prakash Pandey and Balkrishna Gope Vs State of Jharkhand and Others

Jharkhand High Court · (2008) 4 JCR 279

Bihar Non-Government Secondary Schools (Taking Over of Management and Control) Act, 1981 — Section 9

High Courts10 Sept 2008

Tara Pratap Ram and Others Vs State of Jharkhand and Others

Jharkhand High Court · (2008) 4 JCR 274

High Courts10 Sept 2008

Indo Asahi Glass Co. Ltd. Vs State of Jharkhand and Others

Jharkhand High Court · (2011) 2 JCR 80

Payment of Gratuity Act, 1972 — Section 13, 14

High Courts10 Sept 2008Dismissed

The New India Assurance Co. Ltd. Vs Jashoda Devi and Others Jashoda Devi and Others Vs Dinsh Saw and Another

Jharkhand High Court · (2009) ACJ 1825 : (2008) 4 JCR 285

High Courts10 Sept 2008

Country Cement Vs Jharkhand State Electricity Board and Others

Jharkhand High Court · (2008) 4 JCR 291

Electricity Act, 2003 — Section 126, 135Penal Code, 1860 (IPC) — Section 379

High Courts10 Sept 2008Dismissed

Synergy Polypacks Pvt. Ltd. Vs Jharkhand State Electricity Board and Others

Jharkhand High Court · (2008) 4 JCR 282

Electricity Act, 2003 — Section 126, 127, 135Penal Code, 1860 (IPC) — Section 379

High Courts10 Sept 2008

Ramayan Prasad Singh Vs The State of Bihar and Others

Jharkhand High Court · (2008) 4 JCR 438

High Courts10 Sept 2008Dismissed

Niranjan Behra Vs The State of Jharkhand and Others

Jharkhand High Court · (2008) 09 JH CK 0027

High Courts09 Sept 2008Allowed

Gyatri Devi and Others Vs Baijnath Sahu and Another

Jharkhand High Court · (2009) ACJ 2146 : (2009) 57 BLJR 627 : (2008) 4 JCR 680

Bihar Motor Vehicles Rules, 1992 — Rule 239Motor Vehicles Act, 1988 — Section 109, 168, 169, 169(3), 195

High Courts09 Sept 2008Dismissed

Utsav Flavours, (a Unit of Hotel Amarjeet Pvt. Ltd.) Vs Union of India (UOI) and Others

Jharkhand High Court · (2008) 4 JCR 288

High Courts09 Sept 2008Dismissed

Tisco Mazdoor Union Vs Tata Iron and Steel Company Ltd.

Jharkhand High Court · (2008) 4 JCR 531

High Courts09 Sept 2008Dismissed

Pramod Kumar Jha @ P.K. Jha Vs State of Jharkhand

Jharkhand High Court · (2009) 57 BLJR 327 : (2009) 1 JCR 680

Criminal Procedure Code, 1973 (CrPC) — Section 154 , 155, 156, 157Penal Code, 1860 (IPC) — Section 201, 420Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7

High Courts09 Sept 2008Dismissed

Divisional Manager, L.I.C. of India and Another Vs Most. Mohini

Jharkhand High Court · (2008) 09 JH CK 0001

Insurance Act, 1938 — Section 45

High Courts08 Sept 2008Dismissed

Abdul Khalique Vs The Union of India (UOI) and Others

Jharkhand High Court · (2009) 57 BLJR 630 : (2008) 119 FLR 623 : (2008) 4 JCR 635

High Courts08 Sept 2008Dismissed

Lal Murmu Vs State of Bihar

Jharkhand High Court · (2008) 4 JCR 431

Penal Code, 1860 (IPC) — Section 302, 304

High Courts08 Sept 2008

Lal Dutta Thakur Vs State of Jharkhand and Others

Jharkhand High Court · (2008) 4 JCR 623

High Courts08 Sept 2008Dismissed

Smt. Champa Kamin Vs Employees in relation to the Management of Tegulmari Colliery

Jharkhand High Court · (2009) 1 JCR 428

High Courts08 Sept 2008Dismissed

Jagdish Kumar Ojha Vs Heavy Engineering Corporation Limited and Others

Jharkhand High Court · (2008) 4 JCR 630

High Courts08 Sept 2008Allowed

State of Jharkhand Vs Dinesh Sharma and Others

Jharkhand High Court · AIR 2009 Jhar 89

High Courts08 Sept 2008

Md. Aftab Alam and Md. Safaque Alam Vs The State of Jharkhand and Allauddin Mansoori @ Mansuri

Jharkhand High Court · (2009) 57 BLJR 312

Criminal Procedure Code, 1973 (CrPC) — Section 107, 133, 482