COURT ARCHIVE

Jharkhand High Court judgments, 2008

1,281 judgments · page 17 of 65

High Courts05 Sept 2008

Sajal Chakraborty Vs State of Jharkhand

Jharkhand High Court · (2008) 4 JCR 533

Penal Code, 1860 (IPC) — Section 120B, 409, 420, 465, 467Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13

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High Courts05 Sept 2008Dismissed

Shashank Shekhar Singh and Another Vs Phulpoti Devi

Jharkhand High Court · (2009) 1 JCR 221

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High Courts04 Sept 2008Allowed

Narendra Kumar Singh and Others Vs State of Jharkhand and Bhavna Singh

Jharkhand High Court · (2009) 57 BLJR 627(1) : (2009) CriLJ 1012

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 307, 323, 34, 406, 498A

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High Courts04 Sept 2008Allowed

Birendra Kumar Vs Central Coalfields Limited and Others

Jharkhand High Court · (2009) 57 BLJR 461

Industrial Disputes Act, 1947 — Section 18(3)

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High Courts04 Sept 2008Dismissed

Surendra Prasad Singh Vs The State of Jharkhand and Others

Jharkhand High Court · (2008) 4 JCR 511

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High Courts04 Sept 2008Allowed

Ramjeet Prasad Singh Vs Union of India (UOI) and Others

Jharkhand High Court · (2008) 09 JH CK 0085

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High Courts04 Sept 2008Allowed

Dharam Chand Goyal Vs Bihar State Financial Corporation and Others

Jharkhand High Court · (2009) 57 BLJR 302 : (2009) 1 JCR 218

Bihar State Financial Corporations Act, 1951 — Section 32GContract Act, 1872 — Section 133

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High Courts04 Sept 2008Allowed

Kedar Nath Jha Vs Coal India Ltd. and Others

Jharkhand High Court · (2008) 09 JH CK 0078

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High Courts04 Sept 2008Dismissed

State Vs N.S. Sharma and Others

Jharkhand High Court · (2008) 09 JH CK 0066

Criminal Procedure Code, 1973 (CrPC) — Section 311, 313Penal Code, 1860 (IPC) — Section 120B, 409, 471Prevention of Corruption Act, 1988 — Section 5

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High Courts04 Sept 2008Dismissed

Pramod Kumar and Others Vs Bharat Coking Coal Ltd. and Others

Jharkhand High Court · (2009) 1 JCR 240

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High Courts03 Sept 2008Dismissed

Tribhuwan Prasad Singh Vs Bharat Coking Coal Ltd. and Others

Jharkhand High Court · (2010) 4 JLJR 58 : (2008) 4 JCR 498

Penal Code, 1860 (IPC) — Section 120B, 409, 467, 468, 471Prevention of Corruption Act, 1988 — Section 5

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High Courts03 Sept 2008Allowed

Santosh Kumar Mondal Vs Bajaj Kisku and Others

Jharkhand High Court · (2008) 4 JCR 468

Motor Vehicles Act, 1988 — Section 166

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High Courts03 Sept 2008Dismissed

Brajesh Kumar Verma Vs The State of Jharkhand and Others

Jharkhand High Court · (2009) 57 BLJR 448

Constitution of India, 1950 — Article 166

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High Courts03 Sept 2008Dismissed

Mahendra Pandit Vs Union of India (UOI) and Others

Jharkhand High Court · (2008) 4 JCR 502

Railway Protection Force Rules, 1987 — Rule 67(2)

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High Courts03 Sept 2008Allowed

Abhishek Kumar and Manoj Kumar Vs The State of Jharkhand and Others

Jharkhand High Court · (2008) 4 JCR 474

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High Courts03 Sept 2008Allowed

Sagar Mal Agrawal Vs State of Jharkhand and Another

Jharkhand High Court · (2008) 4 JCR 496

Bihar Motor Vehicles Taxation Act, 1994 — Section 5

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High Courts03 Sept 2008Dismissed

Binod Kumar Barthwal Vs Jharkhand State Electricity Board and Others

Jharkhand High Court · (2008) 4 JCR 507

Electricity Act, 2003 — Section 126, 135

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High Courts03 Sept 2008Dismissed

Sumantri Devi Vs Canara Bank and Others

Jharkhand High Court · (2008) 4 JCR 534

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 17

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High Courts03 Sept 2008Allowed

Bharang Kandulna @ Mashih Das Knadulana, Gangu Barjo and Jhupa Barja Vs The State of Bihar (Now Jharkhand)

Jharkhand High Court · (2009) 57 BLJR 638 : (2009) CriLJ 1022

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 34, 376

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High Courts03 Sept 2008Allowed

Sk. Khurshid Vs The State of Bihar (now Jharkhand)

Jharkhand High Court · (2009) 57 BLJR 641

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 359, 360, 361, 362, 364

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