High Courts15 Oct 2008
Dr. Vikramaditya Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 1 JCR 140
COURT ARCHIVE
Jharkhand High Court judgments, 2008
1,281 judgments · page 13 of 65
High Courts15 Oct 2008
Jayatri Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 119 FLR 854
High Courts15 Oct 2008Dismissed
Md. Gulab and Others Vs H.H. Rahman and Others
Jharkhand High Court · (2008) 10 JH CK 0019
Constitution of India, 1950 — Article 227
High Courts15 Oct 2008
Dinesh Kumar Sinha Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 1 JCR 136
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 13, 409, 420, 465Prevention of Corruption Act, 1988 — Section 13
High Courts29 Sept 2008Dismissed
Muzaffar Alim and Others Vs Usman Khan and Another
Jharkhand High Court · (2009) 1 JCR 184
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7
High Courts29 Sept 2008Dismissed
Panchdeo Singh Vs Bharat Coking Coal Limited and Others
Jharkhand High Court · (2009) 57 BLJR 635 : (2009) 1 JCR 138
Penal Code, 1860 (IPC) — Section 149, 302
High Courts29 Sept 2008Dismissed
Damodar Indra Guru Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 1 JCR 204
High Courts29 Sept 2008Dismissed
Puran Chand Bhagat Vs Smt. Usha Devi and Others
Jharkhand High Court · (2009) 57 BLJR 654 : (2009) 1 JCR 177
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1), 14
High Courts29 Sept 2008Allowed
Uma Pada Rewani Vs State of Jharkhand and Another
Jharkhand High Court · (2009) 1 JCR 175
Criminal Procedure Code, 1973 (CrPC) — Section 125Family Courts Act, 1984 — Section 7, 9
High Courts29 Sept 2008Dismissed
Chandan Kumar Vs Branch Manager, State Bank of India and Others
Jharkhand High Court · (2009) 1 JCR 182
High Courts29 Sept 2008
Arun Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 1 JCR 191
High Courts25 Sept 2008Allowed
Bishop's School and Another Vs State of Bihar (now Jharkhand) and Others
Jharkhand High Court · (2008) 119 FLR 946 : (2009) 1 JCR 95 : (2009) 1 LLJ 693
Factories Act, 1948 — Section 2, 85
High Courts25 Sept 2008
Urmila Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 57 BLJR 610
Bihar Forest Service Rules, 1953 — Rule 4(2), 5
High Courts25 Sept 2008Dismissed
Raj Kumar Verma Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 57 BLJR 613 : (2009) 1 JCR 172
High Courts25 Sept 2008
Chhotelal Sao and Others Vs Bhim Rabidas and Another
Jharkhand High Court · (2008) 09 JH CK 0032
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts25 Sept 2008Allowed
Mohan Toppo and Others Vs Sanjay Munda and Others
Jharkhand High Court · (2009) 57 BLJR 649 : (2009) 1 JCR 390
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Constitution of India, 1950 — Article 227
High Courts25 Sept 2008Allowed
Bhushan Enterprises and Laxmi Enterprises Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 2 JCR 359
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 7
High Courts25 Sept 2008
Bhola Mahamarik Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 09 JH CK 0003
High Courts24 Sept 2008
Sankari Masomat and Another Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) CriLJ 1445
Penal Code, 1860 (IPC) — Section 302
High Courts24 Sept 2008
Bharteshwar Narain Lal Das Vs State of Jharkhand
Jharkhand High Court · (2009) CriLJ 1015
Penal Code, 1860 (IPC) — Section 120(B), 409, 420, 465, 467Prevention of Corruption Act, 1988 — Section 13(1)(c)(d), 13(2)