COURT ARCHIVE

Jharkhand High Court judgments, 2006

1,125 judgments · page 5 of 57

High Courts14 Nov 2006Allowed

Bipin Sah Vs State of Jharkhand

Jharkhand High Court · (2007) 2 JCR 67

Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 302, 304B, 34, 498A
High Courts13 Nov 2006Dismissed

Dilip Machhuwa Vs State of Bihar

Jharkhand High Court · (2007) 1 Crimes 701 : (2007) 1 JCR 54

Criminal Procedure Code, 1973 (CrPC) — Section 294, 313Penal Code, 1860 (IPC) — Section 375, 376, 511