High Courts23 Nov 2006Allowed
Krishna Mahto and Another Vs State of Jharkhand
Jharkhand High Court · (2007) 2 JCR 308
Penal Code, 1860 (IPC) — Section 201, 302, 34
COURT ARCHIVE
Jharkhand High Court judgments, 2006
1,125 judgments · page 4 of 57
High Courts23 Nov 2006Allowed
Baid Nath Mahato Vs State of Bihar
Jharkhand High Court · (2007) 1 JCR 581
Penal Code, 1860 (IPC) — Section 302
High Courts23 Nov 2006
Chaitan @ Chaitanya Pradhan Vs The State of Bihar (Now Jharkhand)
Jharkhand High Court · (2007) 1 JCR 588
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 307, 324
High Courts23 Nov 2006Allowed
The Management of Bokaro Steel Plant Vs The Concerned workman and The State of Jharkhand
Jharkhand High Court · (2008) 1 JCR 344
Industrial Disputes Act, 1947 — Section 10, 10(1), 12, 33A
High Courts22 Nov 2006Allowed
Md. Qaiseruzzaman Vs Mashhood Alam
Jharkhand High Court · (2007) 1 JCR 409
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 15, 15(1), 15(2)
High Courts22 Nov 2006Dismissed
Bijay Kumar Tiwary and Lalan Choudhary Vs State of Jharkhand
Jharkhand High Court · (2007) 1 BLJR 683 : (2007) 1 JCR 583
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 120B, 376, 395Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 3(2)
High Courts22 Nov 2006Dismissed
Sugendra Sai, Ram Nandan Sai @ Ram Sai and Sheo Nandan Sai @ Sibu Sai Vs The State of Bihar (now Jharkhand)
Jharkhand High Court · (2007) 3 JCR 108
Arms Act, 1959 — Section 27Explosive Substances Act, 1908 — Section 3, 4, 5Penal Code, 1860 (IPC) — Section 302, 34
High Courts21 Nov 2006
Vishwa Mohan Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 397
High Courts21 Nov 2006
Rajendra Mahto Vs State of Jharkhand and Others
Jharkhand High Court · (2007) 2 JCR 160
High Courts21 Nov 2006
Santosh Kumar Dudani Vs State of Jharkhand and Others
Jharkhand High Court · (2007) 2 JCR 166
High Courts21 Nov 2006Dismissed
Ashok Kumar Tulal Vs State of Jharkhand (CBI)
Jharkhand High Court · (2007) 2 JCR 59
Prevention of Corruption Act, 1988 — Section 13, 7
High Courts20 Nov 2006
Tinplate Company of India Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · (2007) 3 LLJ 192 : (2008) 1 JCR 278
High Courts20 Nov 2006
Farid Mian Vs Central Coal Fields Ltd. and Others
Jharkhand High Court · (2007) 2 JCR 165
High Courts20 Nov 2006Allowed
Kameshwar Yadav and Gango Bhokta Vs State of Jharkhand
Jharkhand High Court · (2007) 1 JCR 567
Penal Code, 1860 (IPC) — Section 109, 34, 376, 504, 511
High Courts20 Nov 2006Dismissed
Bhuneshwar Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2007) 2 JCR 169
High Courts18 Nov 2006
Radhey Biscuits Pvt. Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · (2007) 1 JCR 446
High Courts17 Nov 2006Dismissed
Krishna Bihari Dubey Vs Bharat Coking Coal Ltd., Project Officer, Moonidih Washery Project and Personnel Officer, Moonidih Coal Washary
Jharkhand High Court · (2006) 11 JH CK 0092
High Courts17 Nov 2006Dismissed
Raghwendra Mishra Vs The State of Jharkhand and Others
Jharkhand High Court · (2007) 2 JCR 170
High Courts17 Nov 2006Dismissed
Smt. Uma Mishra and Others Vs Bharat Coking Coal Ltd. and Another
Jharkhand High Court · (2007) 1 JCR 408
Civil Procedure Code, 1908 (CPC) — Section 47Constitution of India, 1950 — Article 227
High Courts17 Nov 2006Dismissed
Larsen and Toubro Limited Vs The State of Jharkhand and Others
Jharkhand High Court · (2007) 1 BLJR 694 : (2007) 1 JCR 542
Constitution of India, 1950 — Article 226, 366Income Tax Act, 1961 — Section 147