High Courts30 Nov 2006Allowed
Transport Corporation of India Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · (2007) 1 JCR 551
COURT ARCHIVE
Jharkhand High Court judgments, 2006
1,125 judgments · page 3 of 57
High Courts30 Nov 2006
Dr. Gyanendra Kumar Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2007) 2 JCR 161
High Courts30 Nov 2006Dismissed
Satari Laguri and Another Vs State of Bihar (Now Jharkhand)
Jharkhand High Court · (2007) 2 JCR 103
Penal Code, 1860 (IPC) — Section 302, 304, 307, 34
High Courts30 Nov 2006Allowed
Deonandan Mandal Vs The State of Jharkhand and Others
Jharkhand High Court · (2007) 3 JCR 130
High Courts30 Nov 2006Dismissed
Satya Narayan Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2007) 3 JCR 122
High Courts29 Nov 2006
Indo Singh and Others Vs The State of Bihar
Jharkhand High Court · (2007) 2 JCR 48
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts29 Nov 2006Dismissed
Avinash Chouhan alias Avinash Chandra Kishore Vs The State of Jharkhand
Jharkhand High Court · (2006) 11 JH CK 0055
Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34
High Courts29 Nov 2006Allowed
Somra Sahu and Others Vs State of Jharkhand
Jharkhand High Court · (2007) 2 JCR 110
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts28 Nov 2006Dismissed
Shyam Murmu Vs Raska Tuddu and Others
Jharkhand High Court · (2007) 1 JCR 454
Constitution of India, 1950 — Article 227
High Courts28 Nov 2006Dismissed
Smt. Punam Kumari Vs The State of Jharkhand and Others
Jharkhand High Court · (2007) 1 JCR 576
High Courts28 Nov 2006Allowed
Kalinder Naik, Etwa Pradhan and Others and Sukh Chintar Naik @ Suckchander Paik Vs State of Bihar (Now Jharkhand) and Another
Jharkhand High Court · (2007) 2 JCR 81
Penal Code, 1860 (IPC) — Section 302, 34
High Courts27 Nov 2006Allowed
Guddu Sanicharwa Maharaj @ Guddu Sharma Vs State of Jharkhand
Jharkhand High Court · (2007) 4 JCR 633
Penal Code, 1860 (IPC) — Section 376, 448
High Courts27 Nov 2006Allowed
National Insurance Company Vs Pano Hansda and Others
Jharkhand High Court · (2007) 2 AndhWR 657 : (2007) ACJ 1553 : (2007) ACJ 1553 : (2007) 1 JCR 549
Motor Vehicles Act, 1988 — Section 95
High Courts27 Nov 2006Dismissed
Braj Kishore Mandal and Others Vs The State of Bihar (Now Jharkhand)
Jharkhand High Court · (2007) 2 JCR 51
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts27 Nov 2006
Dhananjay Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 11 JH CK 0020
High Courts27 Nov 2006Allowed
Annapurna Choubey and Surendra Kumar Choubey Vs Abdul Khalique, Abdul Latif, New India Assurance Co. Ltd. and Abdul Rasid Ansari
Jharkhand High Court · (2007) ACJ 2567 : (2007) 2 JCR 325
Motor Vehicles Act, 1988 — Section 173
High Courts24 Nov 2006Dismissed
State of Jharkhand and Others Vs Sarbani Bose and Another
Jharkhand High Court · (2007) 1 JCR 578
High Courts23 Nov 2006
Shruti Visual Information Pvt. Ltd. Vs Jharkhand Renewable Energy Development Agency and Others
Jharkhand High Court · (2007) 3 JCR 161
High Courts23 Nov 2006Dismissed
State of Jharkhand and Others Vs Satyendra Kumar Dubey
Jharkhand High Court · (2007) 1 JCR 489
Constitution of India, 1950 — Article 14, 16
High Courts23 Nov 2006Dismissed
Sheikh Akbar Vs Chairman, Coal India Ltd. and Others
Jharkhand High Court · (2007) 1 JCR 553
Civil Procedure Code, 1908 (CPC) — Section 144, 151, 2, 96