High Courts03 Jan 2006
Arun Kumar Mishra Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 1 JCR 342
COURT ARCHIVE
Jharkhand High Court judgments, 2006
1,125 judgments · page 57 of 57
High Courts03 Jan 2006Dismissed
Shasti Dhekaro Vs State of Jharkhand
Jharkhand High Court · (2006) CriLJ 1890 : (2006) 2 JLJR 78 : (2006) 1 JCR 111 : (2006) 1 EastCriC 31402 : (2006) 40 AllIndCaS 757 : (2006) 1 AIRJharR 699
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 324
High Courts02 Jan 2006Allowed
Bikesh Shukla @ Bikesh Kumar Shukla and Others Vs State of Jharkhand
Jharkhand High Court · (2006) 2 JCR 105
Penal Code, 1860 (IPC) — Section 323, 325
High Courts02 Jan 2006Dismissed
Guddu Shukla @ Sant Gyan Shukla and Altaf Hussain Vs State of Jharkhand
Jharkhand High Court · (2006) CriLJ 1883 : (2006) 3 RCR(Criminal) 426 : (2006) 2 JCR 73 : (2006) 3 CurCriR 393 : (2006) 1 BLJR 354 : (2006) 41 AllIndCaS 863 : (2006) 1 AIRJharR 627
Criminal Procedure Code, 1973 (CrPC) — Section 162Evidence Act, 1872 — Section 30Forest Act, 1927 — Section 33, 42
High Courts02 Jan 2006Dismissed
Yogendra Singh @ Radhey Shyam Singh and Another Vs State of Jharkhand
Jharkhand High Court · (2006) 2 Crimes 595 : (2006) CriLJ 1884 : (2006) 1 JCR 408
Arms Act, 1959 — Section 25(1B), 26