High Courts16 Jan 2006Dismissed
Md. Qasim Ansari Vs State of Jharkhand and Another
Jharkhand High Court · (2006) 1 DMC 404 : (2006) 1 JCR 270
Criminal Procedure Code, 1973 (CrPC) — Section 125
COURT ARCHIVE
Jharkhand High Court judgments, 2006
1,125 judgments · page 56 of 57
High Courts16 Jan 2006Allowed
Ramesh Kumar Jain Vs State of Jharkhand
Jharkhand High Court · (2006) 2 JCR 106
Arms Act, 1959 — Section 25(1B), 26
High Courts16 Jan 2006Dismissed
Baleshwar Mandal Vs Anup Mandal
Jharkhand High Court · (2006) 2 DMC 265
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts16 Jan 2006Dismissed
Ashok Digar Vs State of Jharkhand and Another
Jharkhand High Court · (2006) CriLJ 1881 : (2006) 1 EastCriC 417 : (2006) 2 DMC 252 : (2006) 1 AIRJharR 621 :
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts16 Jan 2006
Arun Ram (Sub. Inspector RPF) Vs State of Jharkhand and Another
Jharkhand High Court · (2006) 1 DMC 784 : (2006) 1 JCR 271
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127
High Courts16 Jan 2006Dismissed
Sk. Mamtaz Vs State of Jharkhand and Another
Jharkhand High Court · (2006) 1 JCR 274a
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts10 Jan 2006Dismissed
Shri Bishwakarma Furniture Workshop and Another Vs Santanu Sarkar and Another
Jharkhand High Court · AIR 2006 Jhar 89 : (2006) 1 JLJR 447 : (2006) 2 JCR 87 : (2006) 2 AIRJharR 455 : (2007) 1 BC 282
High Courts09 Jan 2006Dismissed
State of Jharkhand Vs Umrao Roy and Others
Jharkhand High Court · (2006) 2 JCR 275
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 304, 323
High Courts09 Jan 2006Dismissed
Budhni Devi and Others Vs Ashutosh Sharma and Others
Jharkhand High Court · (2006) 2 JCR 92
High Courts06 Jan 2006
A.G. Office Employees Co-operative House Construction Society Ltd. and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 2 JCR 72
Co-operative Societies Act, 1912 — Section 41
High Courts05 Jan 2006
Harihar Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 2 JCR 54
High Courts05 Jan 2006
Moti Hazra and Others Vs State of Bihar (Now Jharkhand)
Jharkhand High Court · (2006) 1 JCR 275
Criminal Procedure Code, 1973 (CrPC) — Section 107, 161, 313Penal Code, 1860 (IPC) — Section 302, 307
High Courts05 Jan 2006
Bansi Raut and Another and Beni Mahto and Another Vs Most. Asha Devi and Others
Jharkhand High Court · (2006) 3 JCR 148
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts05 Jan 2006Allowed
Sowam Kisku and Others Vs The State of Bihar (now Jharkhand)
Jharkhand High Court · (2006) CriLJ 2526 : (2006) 4 RCR(Criminal) 430 : (2006) 2 EastCriC 99 : (2006) 41 AllIndCaS 882 : (2006) 2 AIRJharR 128
Criminal Procedure Code, 1973 (CrPC) — Section 293, 293(4), 294, 313Evidence Act, 1872 — Section 60Penal Code, 1860 (IPC) — Section 149, 302
High Courts05 Jan 2006Dismissed
Birendra Ram Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 1 JCR 266
Penal Code, 1860 (IPC) — Section 302
High Courts04 Jan 2006Allowed
Uday Kumar Mehta Vs State of Jharkhand
Jharkhand High Court · (2006) 1 JCR 286
Criminal Procedure Code, 1973 (CrPC) — Section 125, 313Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34
High Courts03 Jan 2006Dismissed
Muneshwar Singh Vs Central Coalfields Limited and Others
Jharkhand High Court · (2006) 1 JCR 305
Prevention of Corruption Act, 1988 — Section 13, 13(1), 7
High Courts03 Jan 2006
Nand Lal Tanti Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 2 JCR 10
High Courts03 Jan 2006Allowed
Tufani Bhuiyan and Others Vs State of Jharkhand
Jharkhand High Court · (2006) CriLJ 1878 : (2006) 1 JCR 279
Criminal Procedure Code, 1973 (CrPC) — Section 293(4), 294, 294(2), 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts03 Jan 2006Dismissed
Inderadeo Prasad Yadav Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 1 JCR 325