High Courts07 Nov 2006
Abhishek Shanu Vs Santosh Kumar and Others State of Jharkhand and Others Vs Union of India (UOI) and Others
Jharkhand High Court · (2007) 1 JCR 233
COURT ARCHIVE
Jharkhand High Court judgments, 2006
1,125 judgments · page 7 of 57
High Courts07 Nov 2006Dismissed
Liyakat Ansari Vs C.M.D. Central Coalfields Limited and Others
Jharkhand High Court · (2007) 1 JCR 53
High Courts06 Nov 2006Allowed
Radhasao @ Radhey Shyam Prasad and Mahendra Thakur Vs State of Jharkhand
Jharkhand High Court · (2007) 1 Crimes 706 : (2007) 1 JCR 7
Penal Code, 1860 (IPC) — Section 302, 307, 324, 34, 341
High Courts06 Nov 2006Dismissed
Chandra Bhushan Dubey Vs Union of India (UOI) and Others
Jharkhand High Court · (2007) 1 JCR 263
Constitution of India, 1950 — Article 227
High Courts03 Nov 2006Allowed
Diwakar Giri Vs The State of Jharkhand and Others
Jharkhand High Court · (2007) 1 JCR 412
Constitution of India, 1950 — Article 14
High Courts03 Nov 2006
Vijay Kumar Das Vs Union of India (UOI) and Others
Jharkhand High Court · (2007) 3 JCR 133
High Courts03 Nov 2006
Food Corporation of India Vs The Union of India (UOI) and Sadhan Kumar Das
Jharkhand High Court · (2007) 1 JCR 418
Industrial Disputes Act, 1947 — Section 25F
High Courts03 Nov 2006Dismissed
Tata Steel Limited Vs The State of Jharkhand
Jharkhand High Court · (2007) 1 JCR 447 : (2007) 8 VST 236
Bihar Finance Act, 1981 — Section 19, 46, 46(4)Bihar Sales Tax Act, 1944 — Section 17(2), 19(1)Central Sales Tax Act, 1956 — Section 19(2)(2A)
High Courts03 Nov 2006
Md. Nizamuddin Quareshi Vs Khatibur Rub and Others
Jharkhand High Court · (2006) 4 JCR 676
Constitution of India, 1950 — Article 227
High Courts02 Nov 2006
B.I.F.R., H.E.C. Ltd. and Ram Janam Singh Vs H.E.C. Ltd., B.I.F.R., Union of India (UOI) and Others
Jharkhand High Court · (2007) 3 JCR 107
High Courts02 Nov 2006
Sita Devi and Another Vs Shailesh Kumar Sinha and Another
Jharkhand High Court · (2007) ACJ 1272
Motor Vehicles Act, 1988 — Section 140, 166
High Courts02 Nov 2006Dismissed
Narayan Mandal and Others Vs State of Jharkhand
Jharkhand High Court · (2007) 1 JCR 367
Cattle Trespass Act, 1871 — Section 24Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts02 Nov 2006Dismissed
Commissioner of Central Excise Vs Krishna Industries
Jharkhand High Court · (2007) 1 JCR 513
Central Excises and Salt Act, 1944 — Section 11A, 11AC
High Courts02 Nov 2006
Sita Devi and Another Vs Shailendra Kumar Sinha and Another
Jharkhand High Court · (2007) 1 AndhWR 709 : (2007) ACJ 1272 : (2007) 1 ACC 287 : (2006) 4 JCR 677
Motor Vehicles Act, 1988 — Section 140, 166
High Courts02 Nov 2006Dismissed
Ashok Kumar Das and Others Vs State Bank of Bikaner and Jaipur and Others
Jharkhand High Court · (2007) 2 BLJR 879 : (2007) 1 JCR 201
Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 25F, 25G, 25H
High Courts01 Nov 2006Allowed
Kailash Kumar Sinha and Others Vs State of Jharkhand
Jharkhand High Court · (2007) 1 JCR 563
Criminal Procedure Code, 1973 (CrPC) — Section 227Penal Code, 1860 (IPC) — Section 413, 414
High Courts01 Nov 2006Allowed
Triveni Prasad Pandey Vs State of Jharkhand and Others
Jharkhand High Court · (2007) 3 JCR 110
Bihar Land Reforms Act, 1950 — Section 4(h)
High Courts31 Oct 2006
Surya Roshni Limited, Assistant General Manager, Surya Roshni Limited and Senior Area Manager Vs Presiding Officer, Labour Court and Atanu Sen Gupta
Jharkhand High Court · (2007) 2 BLJR 1145 : (2007) 115 FLR 396 : (2007) 3 JCR 519
Bihar Shops and Establishments Act, 1953 — Section 2(4), 2(5), 26, 26(2)Bihar Shops and Establishments Rules, 1955 — Rule 21
High Courts31 Oct 2006
Tata Steel Ltd. Vs The Union of India (UOI) and Others
Jharkhand High Court · (2006) 10 JH CK 0039
Central Excises and Salt Act, 1944 — Section 11AConstitution of India, 1950 — Article 226
High Courts31 Oct 2006Allowed
Dr. Ranjit Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2006) 10 JH CK 0036