High Courts29 Jan 2002Allowed
Bishwanath Singh and Others Vs State of Jharkhand
Jharkhand High Court · (2002) CRLJ 2504 : (2002) 0 AIR JHAR HCR 487 : (2002) 1 JCR 294 : (2002) CriLJ 2504
Penal Code, 1860 (IPC) — Section 379, 39, 44
COURT ARCHIVE
Jharkhand High Court judgments, 2002
1,079 judgments · page 52 of 54
High Courts29 Jan 2002Dismissed
National Insurance Company Ltd. Vs Bishun Sao and Another
Jharkhand High Court · (2003) 2 ACC 652 : (2003) 1 ACC 299
Workmens Compensation Act, 1923 — Section 3, 4(1)
High Courts28 Jan 2002
Md. Ayub and Others Vs Gopal Prasad Yadav and Others Oriental Insurance Company Ltd. Vs Md. Ayub and Others
Jharkhand High Court · (2002) 01 JH CK 0062
Motor Vehicles Act, 1988 — Section 163
High Courts25 Jan 2002Dismissed
Northern Coal Fields Ltd. Vs S.K. Construction Co.
Jharkhand High Court · (2002) 01 JH CK 0047
Arbitration and Conciliation Act, 1996 — Section 20, 39(1)
High Courts25 Jan 2002Allowed
Ramashray Shukla and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 01 JH CK 0044
High Courts25 Jan 2002Dismissed
Indiana Engineering Works (Bombay) Pvt. Ltd. Vs Chairman, Coal India Ltd. and Others
Jharkhand High Court · (2002) CCC 2 101 : AIR 2003 Jhar 15 : (2003) 1 ARBLR 443
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts24 Jan 2002Allowed
Kamakhya Prasad Singh Choudhary Vs Ranchi University and Others
Jharkhand High Court · (2002) 50 BLJR 644 : (2002) 94 FLR 335
High Courts24 Jan 2002Dismissed
Sarimoni Mahto Vs Amulya Mahto and Another
Jharkhand High Court · (2002) CRLJ 3271 : (2002) 0 AIR JHAR HCR 790 : (2002) 4 RecCriR 334 : (2002) 1 JCR 423 : (2002) 4 RCR(Criminal) 334
Penal Code, 1860 (IPC) — Section 376
High Courts23 Jan 2002
S. Murmu (General Secretary) Adivasi Agronomy Reformation Society Vs State of Jharkhand
Jharkhand High Court · (2002) 01 JH CK 0057
Constitution of India, 1950 — Article 226
High Courts23 Jan 2002
Dr. (Mrs.) Usha Sharma Vs Ranchi University and Another
Jharkhand High Court · (2002) 50 BLJR 486 : (2002) 93 FLR 940
High Courts23 Jan 2002
Bigla Kachhap @ Dilip Kachhap and Others and Ranjit Kumar Roy Vs State of Jharkhand and Others
Jharkhand High Court · AIR 2002 Jhar 81 : (2002) 50 BLJR 528
Constitution of India, 1950 — Article 14, 19(1)
High Courts23 Jan 2002
Paramanand Goswami Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 01 JH CK 0024
High Courts22 Jan 2002
Dubraj Sao Vs State of Bihar and Others
Jharkhand High Court · (2003) 1 ACC 48
High Courts22 Jan 2002
Nuna Ram Soren and Others, Dilip Kumar Sinha and Others, Prabhu Das Kujjur and Others, Binod Prasad Sah and Others, Nehru Hembram and Others, Aditya Prasad Sharma and Others, Umesh Narayan Singh and Others and Mukeshanand Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 50 BLJR 941
High Courts21 Jan 2002
Hemendra Nath Dutta Vs Jharkhand State Electricity Board
Jharkhand High Court · (2002) 01 JH CK 0067
High Courts21 Jan 2002Dismissed
Sainik Transporters Pvt. Ltd., Eagle Carriers Pvt. Ltd. and Shankar Transport and Others Vs Tenughat Vidyut Nigam Ltd. and Others
Jharkhand High Court · AIR 2002 Jhar 130
Constitution of India, 1950 — Article 14, 226
High Courts21 Jan 2002
Bhikhan Singh and Others with Arun Kumar Sinha and Others and Nishi Kant Thakur Vs Sudhu Kanhu University, Dumka and Others
Jharkhand High Court · (2002) 01 JH CK 0018
Bihar State Universities Act, 1976 — Section 58, 58(10)
High Courts18 Jan 2002
Dilip Kumar Vs Samim Anwar and Others
Jharkhand High Court · AIR 2002 Jhar 127 : (2002) CCC 2 150 : (2001) 1 JLJR(Jhar) 75 : (2002) 2 ACC 483 : (2002) 50 BLJR 576
Civil Procedure Code, 1908 (CPC) — Section 114
High Courts17 Jan 2002
Sahdeo Pandit and Others Vs State of Jharkhand and Another
Jharkhand High Court · (2002) 2 CRIMES 218
Penal Code, 1860 (IPC) — Section 323, 375, 376, 493
High Courts17 Jan 2002
Royal Engineering Works Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2002) 01 JH CK 0028