High Courts17 Jan 2002
Bihar Caustic and Chemicals Ltd., Garhwa Vs Jharkhand State Electricity Board, Ranchi and Another
Jharkhand High Court · (2002) 01 JH CK 0002
COURT ARCHIVE
Jharkhand High Court judgments, 2002
1,079 judgments · page 53 of 54
High Courts16 Jan 2002Dismissed
Rupan Devi and Others Vs Jamuna Devi and Others
Jharkhand High Court · (2002) CCC 4 145
Registration Act, 1908 — Section 49
High Courts16 Jan 2002
Jagannath Singh Vs Jharkhand State Electricity Board
Jharkhand High Court · (2002) 01 JH CK 0054
Electricity Act, 1910 — Section 24
High Courts16 Jan 2002
The Commissioner of Central Excise Vs Gillooram Gaurishankar, Baidyanath, Deoghar
Jharkhand High Court · (2002) 01 JH CK 0049
Central Excises and Salt Act, 1944 — Section 11A, 35E, 35E(2), 35E(4), 35H(1)
High Courts16 Jan 2002
United India Insurance Company Vs Ram Sawari Devi and Others
Jharkhand High Court · (2002) 2 ACC 591 : (2003) ACJ 1391
Civil Procedure Code, 1908 (CPC) — Section 13Motor Vehicles Act, 1988 — Section 147(1), 149, 149(2), 15, 163
High Courts15 Jan 2002Allowed
Ramesh Kumar Vs State and Others
Jharkhand High Court · (2002) 01 JH CK 0052
Constitution of India, 1950 — Article 14
High Courts15 Jan 2002
Bihar Caustic and Chemicals Limited Vs Union of India (UOI)
Jharkhand High Court · (2004) 115 ECR 121
Constitution of India, 1950 — Article 226
High Courts15 Jan 2002Allowed
Balmiki Sharma Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 1 JCR 364a
High Courts15 Jan 2002Dismissed
Mahabir Prasad Khandelwal and Others Vs Gayatri Devi and Another
Jharkhand High Court · (2002) 01 JH CK 0012
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11
High Courts15 Jan 2002Dismissed
Geeta Prasad Singh and Co. Pvt. Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 01 JH CK 0011
High Courts15 Jan 2002
Raju Kumar and Another Vs Secretary, Minister of Railways and Others
Jharkhand High Court · (2002) 01 JH CK 0010
High Courts14 Jan 2002
Ram Sundar Kujur and Another Vs Kameshwar Oraon and Others
Jharkhand High Court · (2002) 01 JH CK 0008
Bihar Land Reforms Act, 1950 — Section 5, 6, 7Civil Procedure Code, 1908 (CPC) — Section 100
High Courts11 Jan 2002
Sukhnath Baraik Vs Bihar State Electricity Board and Others
Jharkhand High Court · (2002) 01 JH CK 0055
High Courts11 Jan 2002
Kaushalya Devi Vs The Secretary, Jharkhand State Electricity Board, Ranchi and Others
Jharkhand High Court · (2002) 01 JH CK 0051
High Courts11 Jan 2002
James Kandulna, Ram Pratap Bhanj, John Kendeyona and Anand Nayak Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 50 BLJR 940
High Courts11 Jan 2002Dismissed
Bhagirath Sahu Vs Bihar State Financial Corporation and Others
Jharkhand High Court · (2002) 50 BLJR 943
Constitution of India, 1950 — Article 226
High Courts10 Jan 2002Dismissed
Prem Shankar Pandey Vs State of Bihar and Others
Jharkhand High Court · (2002) 01 JH CK 0034
Constitution of India, 1950 — Article 12, 226, 29, 30
High Courts10 Jan 2002Dismissed
Lalu Prasad @ Lalu Prasad Yadav alias Laloo Prasad alias Laloo Prasad Yadav Vs State Dr. Jagannath Mishra Vs State of Jharkhand
Jharkhand High Court · (2002) CriLJ 2762
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 471Prevention of Corruption Act, 1988 — Section 13
High Courts10 Jan 2002Allowed
Ramesh Kumar Vs State of Bihar and Others
Jharkhand High Court · (2002) 01 JH CK 0007
High Courts09 Jan 2002Allowed
Umesh Saha Vs State of Bihar and Others
Jharkhand High Court · (2002) 01 JH CK 0056